High Courts29 Jun 1990
Kulvinder Singh Vs State and Anr.
Jammu And Kashmir High Court · (1991) 1 Crimes 378 : (1990) JKLR 385 : (1991) KashLJ 175 : (1991) SriLJ 25
Constitution of India, 1950 — Article 21, 22
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 551 of 609
High Courts29 Jun 1990
Arvind Benelli Ltd. Vs State of J&K and Ors.
Jammu And Kashmir High Court · (1990) JKLR 344 : (1991) KashLJ 155 : (1991) SriLJ 75
Jammu and Kashmir Civil Procedure Code, 1977 — Order 8 Rule 3, Order 8 Rule 4, Order 9 Rule 8, Order 9 Rule 9
High Courts31 May 1990
T.R.Atri and Anr. Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1990) JKLR 287 : (1990) JKLR 285 : (1991) KashLJ 13 : (1991) SriLJ 245
Constitution of India, 1950 — Article 14Jammu and Kashmir State Legislature Members Pension Act, 1984 — Section 2, 4
High Courts19 Apr 1990
State Vs Krishan Lal
Jammu And Kashmir High Court · (1990) JKLR 278 : (1991) KashLJ 378 : (1991) SriLJ 66
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Procedure Code, 1977 — Section 11, 9
High Courts06 Apr 1990Allowed
Anil Soni Vs Income Tax Officer
Jammu And Kashmir High Court · (1990) 52 TAXMAN 48
Constitution of India, 1950 — Article 103, 104, 226Income Tax Act, 1961 — Section 143, 144
High Courts27 Mar 1990
Bir Arjna Enterprises Pvt. Ltd. Vs Income Tax Officer
Jammu And Kashmir High Court · (1994) 116 CTR 628 : (1993) 204 ITR 258 : (1994) 76 TAXMAN 593
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 178, 178(1), 178(2)
High Courts26 Mar 1990
Darshan Kumari Vs Kaushalya Devi
Jammu And Kashmir High Court · (1990) JKLR 208 : (1991) KashLJ 1 : (1990) SriLJ 158
Jammu and Kashmir Specific Relief Act, 1977 — Section 42
High Courts07 Mar 1990
Sham Lal & Sons Vs State and Ors.
Jammu And Kashmir High Court · (1990) JKLR 182 : (1991) KashLJ 463 : (1990) SriLJ 179
General Sales Tax Act, 1962 — Section 4
High Courts15 Feb 1990
Kesho Ram Vs State and Ors.
Jammu And Kashmir High Court · (1990) 1 Crimes 748 : (1990) JKLR 263 : (1991) KashLJ 130 : (1990) SriLJ 140
Constitution of India, 1950 — Article 226
High Courts08 Feb 1990
Haji Gh. Rasool Kitab Vs Collector
Jammu And Kashmir High Court · AIR 1990 J&K 72
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 12
High Courts08 Feb 1990Dismissed
Sham Lal Vs The State and Others
Jammu And Kashmir High Court · (1990) CriLJ 1359
Ranbir Penal Code, 1989 — Section 304A, 403A
High Courts23 Nov 1989Dismissed
Romesh Kumar Vs Chanan Lal
Jammu And Kashmir High Court · AIR 1991 J&K 4
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115Jammu and Kashmir Civil Procedure Code, 1977 — Order 16 Rule 21
High Courts23 Nov 1989Dismissed
Mehmood Ahmad Khan Vs Kubra Begum and Others
Jammu And Kashmir High Court · (1990) CriLJ 1188 : (1992) 1 DMC 502
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488, 488(3), 489
High Courts09 Nov 1989
Shankar Dass Vs Shankar Singh and Others
Jammu And Kashmir High Court · (1999) 3 LLJ 335
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17, 3
High Courts02 Nov 1989Dismissed
Smt. Aruna Kumari Vs Ajay Kumar
Jammu And Kashmir High Court · AIR 1991 J&K 1
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 1(2), Order 14 Rule 2
High Courts20 Oct 1989
Tashi Rabstan Vs State of J&K and others
Jammu And Kashmir High Court · (1990) 1 Crimes 67 : (1989) JKLR 1300 : (1991) KashLJ 412
Pubilc Safety Act, 1978 — Section 13, 8(a)(i)
High Courts07 Oct 1989
Ashok Kumar Vs The State
Jammu And Kashmir High Court · (1989) CriLJ 2547
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 435, 439Penal Code, 1860 (IPC) — Section 302, 381
High Courts15 Sept 1989Dismissed
N.D. Radhakrishen Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · AIR 1990 J&K 63
Arbitration Act, 1940 — Section 41
High Courts03 Sept 1989
Sham Singh Vs Executive Engineer
Jammu And Kashmir High Court · (1991) 1 ACC 375
Employees Compensation Act, 1923 — Section 12
High Courts31 Aug 1989Allowed
Mohd. Nazir and Others Vs Mohd. Ashraf and Others
Jammu And Kashmir High Court · (1990) CriLJ 617
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145