High Courts03 Mar 1992
Noor Hussain, Barkat Bibi Vs Financial Commissioner and Ors.
Jammu And Kashmir High Court · (1993) KashLJ 194
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 548 of 609
High Courts26 Feb 1992Dismissed
National Insurance Co. Vs Kaka Ram and Others
Jammu And Kashmir High Court · (1993) ACJ 402 : AIR 1993 J&K 45
Jammu and Kashmir Limitation Act, 1995 — Section 12, 5Motor Vehicles Act, 1939 — Section 110D
High Courts24 Feb 1992
Mohd.Assad Ullah Vs Dula
Jammu And Kashmir High Court · (1992) JKLR 570 : (1992) KashLJ 635
High Courts17 Feb 1992Allowed
Ghulam Fatima Vs State and Others
Jammu And Kashmir High Court · (1993) CriLJ 2719
Constitution of India, 1950 — Article 22, 22(5)Constitution of Jammu and Kashmir, 1956 — Section 45Jammu and Kashmir Business Rules — Rule 11, 12
High Courts01 Jan 1992
Mohmad Amin Khan Vs State and Another
Jammu And Kashmir High Court · (1993) 1 Crimes 892 : (1992) JKLR 231 : (1992) KashLJ 450
Pubilc Safety Act, 1978 — Section 8
High Courts27 Dec 1991
Pervez Ahmad Bhat Vs State and others
Jammu And Kashmir High Court · (1993) 1 Crimes 779 : (1992) 2 Crimes 216 : (1992) KashLJ 186
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 13(2), 8
High Courts24 Dec 1991
Rajinder Singh & Ors. Vs State and others
Jammu And Kashmir High Court · (1991) KashLJ 708
Constitution of India, 1950 — Article 226
High Courts24 Dec 1991Dismissed
Sharomani Akali Dal (Mann) and Another Vs State of J. and K. and Others
Jammu And Kashmir High Court · (1993) CriLJ 927
Constitution of India, 1950 — Article 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 354Jammu and Kashmir Criminal Procedure Code, 1989 — Section 276, 367, 374, 376, 381
High Courts23 Dec 1991
Murti Shri Raghunath Ji Vs Babu Ram & Anr.
Jammu And Kashmir High Court · (1992) JKLR 553 : (1992) KashLJ 578
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts13 Dec 1991
Oriental Insurance Co. Ltd. Vs Tirath Kaur and Others
Jammu And Kashmir High Court · (1994) 1 ACC 226
Motor Vehicles Act, 1988 — Section 96
High Courts01 Dec 1991
Amrit Kour and others Vs Union of India and others
Jammu And Kashmir High Court · (1992) JKLR 80 : (1992) KashLJ 43 : (1993) SriLJ 321
Jammu and Kashmir Civil Procedure Code, 1977 — Order 22 Rule 1
High Courts26 Nov 1991
Khursheed Hussain Shah Vs Abdul Hamid and others.
Jammu And Kashmir High Court · (1992) JKLR 76 : (1992) KashLJ 38 : (1992) KashLJ 659 : (1993) SriLJ 65
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18 Rule 17A
High Courts14 Nov 1991
V.K.Gandotra Vs New Bank of India
Jammu And Kashmir High Court · (1991) JKLR 33 : (1992) KashLJ 26 : (1992) SriLJ 244
Jammu and Kashmir Civil Procedure Code, 1977 — Order 33 Rule 1, Order 33 Rule 15A
High Courts14 Nov 1991
Arshad Mehmood Vs The State
Jammu And Kashmir High Court · (1992) CriLJ 2693
Criminal Procedure Code, 1973 (CrPC) — Section 397Foreigners Act, 1946 — Section 14Jammu and Kashmir Criminal Procedure Code, 1989 — Section 3
High Courts01 Nov 1991
Mehar Chand & Ors Vs Mehraj-Ud-Din
Jammu And Kashmir High Court · (1992) 2 Crimes 582 : (1991) JKLR 126 : (1992) KashLJ 201 : (1992) SriLJ 155
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts03 Oct 1991
Shri Ram Khorana Vs Riaz Ahmed and Others Oriental Insurance Co. Vs Mst. Shamina and Others
Jammu And Kashmir High Court · (1992) 2 ACC 284
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1988 — Section 110
High Courts03 Oct 1991
Shri Ram Khorana and Others Vs Riaz Ahmed and Others
Jammu And Kashmir High Court · (1993) ACJ 462 : AIR 1993 J&K 37
Motor Vehicles Act, 1939 — Section 110B
High Courts23 Sept 1991
Union of India & Ors. Vs Prithpal Singh, Ex-Havildar Clerk & Ors.
Jammu And Kashmir High Court · (1991) JKLR 26 : (1991) KashLJ 513
Army Rules, 1954 — Rule 115(2)
High Courts22 Aug 1991
Y.N.Gupta and others Vs State & Ors
Jammu And Kashmir High Court · (1995) 3 SCT 203
Constitution of India, 1950 — Article 309Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts22 Aug 1991
Y.N.Gupta & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (1991) JKLR 255 : (1991) KashLJ 611
Civil Services Regulations, 1956 — Rule 226