High Courts29 Sept 1994
Fayaz Ahmad Malik Vs State and Others
Jammu And Kashmir High Court · (1994) JKLR 125 : (1995) SriLJ 69
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 540 of 611
High Courts23 Sept 1994
Madalsa Bargotra, Dr. Vs State of J&K and Others
Jammu And Kashmir High Court · (1996) SriLJ 11 : (1995) SriLJ 11
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 24
High Courts23 Sept 1994
Shanker Shah Ishar Dass Vs G.N.Nagash
Jammu And Kashmir High Court · (1995) SriLJ 1
Jammu and Kashmir Evidence Act, 1977 — Section 62, 64
High Courts23 Sept 1994
Divisional Manager (Sales) Vs M.Z.Manhas
Jammu And Kashmir High Court · (1995) SriLJ 63
Jammu and Kashmir Consumer Protection Act, 1987 — Section 435, 439Jammu and Kashmir Forest Act, 1987 — Section 26, 27
High Courts06 Sept 1994
Arshid Hussain Vs Ishtiaq Ahmad Khan
Jammu And Kashmir High Court · (1995) JKLR 1025 : (1994) KashLJ 532 : (1995) SriLJ 217
Jammu and Kashmir Evidence Act, 1977 — Section 101, 102, 103
High Courts30 Aug 1994
Mushtaq Ahmad Ahanger Vs State
Jammu And Kashmir High Court · (1995) SriLJ 117
High Courts30 Aug 1994
Ghulam Mohd.Kala Vs State and others
Jammu And Kashmir High Court · (1994) KashLJ 528 : (1995) SriLJ 113
Civil Services Regulations, 1956 — Article 128Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts30 Aug 1994
Megha Enterprises and Vs The State and Others
Jammu And Kashmir High Court · AIR 1995 J&K 16
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20, 37Jammu and Kashmir Limitation Act, 1995 — Article 1, 149, 158, 178 , 181
High Courts30 Aug 1994
J & K Subordinate Judicial Process Servers Welfare Association Vs State of J&K and others
Jammu And Kashmir High Court · (1994) KashLJ 498 : (1995) SriLJ 220
Constitution of India, 1950 — Article 14, 16, 19, 226, 309Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts30 Aug 1994
Irshada Gazi Vs State and Others
Jammu And Kashmir High Court · (1995) SriLJ 251
Constitution of India, 1950 — Article 226
High Courts24 Aug 1994
Som Nath Vs Accountant General and Others
Jammu And Kashmir High Court · (1995) SriLJ 66
Constitution of India, 1950 — Article 226
High Courts22 Aug 1994
Yog Raj Vs Makund Lal and others
Jammu And Kashmir High Court · (1995) JKLR 434 : (1995) SriLJ 171
High Courts10 Aug 1994Allowed
Mohd. Rajab Baigh Vs Ghulam Mohd. Bhat
Jammu And Kashmir High Court · (1995) CriLJ 1219
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 369, 561A
High Courts09 Aug 1994
Nazir Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (1994) JKLR 607 : (1995) SriLJ 19
Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126(c)
High Courts04 Aug 1994
Maqsooda and others Vs State and others
Jammu And Kashmir High Court · (1995) SriLJ 182
High Courts14 Jul 1994
Oriental Insurance Co. Vs Mst. Zarifa and Others
Jammu And Kashmir High Court · (1996) ACJ 222 : AIR 1995 J&K 81
Limitation (Amendment) Act, 1965 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts05 Jul 1994Dismissed
S.M. Iqbal Vs Firdous Ahmad Shah
Jammu And Kashmir High Court · AIR 1994 J&K 83
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 3A, 115Jammu and Kashmir Limitation Act, 1995 — Section 14, 5
High Courts30 Jun 1994Dismissed
Kiran Devi Vs Kartar Chand and Another
Jammu And Kashmir High Court · (1995) 2 CivCC 189
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13
High Courts29 Jun 1994
Assadullah Sofi Vs State of J&K and Others
Jammu And Kashmir High Court · (1995) SriLJ 52
Constitution of India, 1950 — Article 22(5), 226Ranbir Penal Code, 1989 — Section 302, 307
High Courts02 Jun 1994
Syed Aqeel Hussain Vs B.S.Jaswal and Others
Jammu And Kashmir High Court · (1995) SriLJ 149