High Courts09 Sept 1998
Nisha Jain Vs University of Jammu, through Vice Chancellor, Jammu and Others
Jammu And Kashmir High Court · (2000) KashLJ 218 : (2003) 3 SCT 402
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 510 of 611
High Courts09 Sept 1998
Mukhtar Ahmad Malik Vs State and Ors.
Jammu And Kashmir High Court · (1999) 1 SCT 724
Constitution of India, 1950 — Article 14, 16
High Courts08 Sept 1998
Gh.Rasool Dar and Others Vs State and Others
Jammu And Kashmir High Court · (2001) KashLJ 57
Constitution of India, 1950 — Article 14Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts07 Sept 1998
Manohar Lal Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2001) 3 SCT 273
Constitution of India, 1950 — Article 226, 311
High Courts03 Sept 1998Dismissed
Mushtaq Ahmad Dar Vs Mohmmad Ishaq Zaroo and Others
Jammu And Kashmir High Court · AIR 1999 J&K 125
Jammu and Kashmir Civil Procedure Code, 1977 — Section 24
High Courts03 Sept 1998
Chahal Distributors Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1998) KashLJ 320
Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2
High Courts02 Sept 1998Dismissed
Executive Engineer, Flood Control Division Vs Presiding Officer, Industrial Tribunal and Others
Jammu And Kashmir High Court · (2000) 1 LLJ 1073
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Sept 1998
Yoginder Anand Vs State of J&K and Another
Jammu And Kashmir High Court · (2000) KashLJ 284 : (2000) 2 SCT 998
Constitution of India, 1950 — Article 226
High Courts02 Sept 1998
Parshotam Lal Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 2 SCT 105
Constitution of India, 1950 — Article 14, 16
High Courts02 Sept 1998
National Insurance Company Ltd. Vs Faridah
Jammu And Kashmir High Court · (1999) 2 SriLJ 472 : (1999) SriLJ 472
Constitution of Jammu and Kashmir, 1956 — Section 103, 104Motor Vehicles Act, 1988 — Section 140
High Courts31 Aug 1998
Ghulam Hussain Bhat and others Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2000) 3 SCT 256 : (1999) 2 SriLJ 336 : (1999) SriLJ 336
Constitution of India, 1950 — Article 14
High Courts31 Aug 1998
Kashmir Travels Vs State
Jammu And Kashmir High Court · (1999) KashLJ 7 : (1998) SriLJ 362
Constitution of India, 1950 — Article 14
High Courts28 Aug 1998
Eveready Industries Employees Vs State of J&K and Others
Jammu And Kashmir High Court · (1999) SriLJ 519 : (1999) 2 SriLJ 519
Constitution of India, 1950 — Article 12, 226
High Courts27 Aug 1998
Ram Saroop Vs Election Commissioner and Others
Jammu And Kashmir High Court · (1999) SriLJ 62 : (1999) 1 SriLJ 62
Jammu and Kashmir Civil Procedure Code, 1977 — Order 47, 114Jammu and Kashmir Representation of the People Act, 1957 — Section 95
High Courts27 Aug 1998
The State Vs Mohd. Akbar and Others
Jammu And Kashmir High Court · (1999) CriLJ 1121
Constitution of India, 1950 — Article 137, 142Ranbir Penal Code, 1989 — Section 323, 395
High Courts26 Aug 1998
Asgar Ali Vs State and Others
Jammu And Kashmir High Court · (1999) KashLJ 35 : (1998) SriLJ 360
Constitution of India, 1950 — Article 14, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts26 Aug 1998
Nirmal Kumar Singh, Dr. Vs University of Jammu and Others
Jammu And Kashmir High Court · (1998) SriLJ 435
Constitution of India, 1950 — Article 14, 226Jammu and Kashmir Universities Act, 1969 — Section 36
High Courts24 Aug 1998
Mohammad Sideeq Nath and Another Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2000) ACJ 1425
Motor Vehicles Act, 1988 — Section 140
High Courts24 Aug 1998
Lachman Singh Vs Sohan Lal
Jammu And Kashmir High Court · (2000) KashLJ 30
Jammu and Kashmir Transfer of Property Act, 1977 — Section 106, 111(g)(2)
High Courts20 Aug 1998
Mohammad Amin Khan Vs Srinagar Municipality and Ors.
Jammu And Kashmir High Court · (1999) KashLJ 766