High Courts11 Oct 2000
Sanjay kumar Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0008
Constitution of Jammu and Kashmir, 1956 — Section 128
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 488 of 610
High Courts11 Oct 2000
Sham Grover Vs Municipal Committee and Another
Jammu And Kashmir High Court · (2001) KashLJ 96
High Courts11 Oct 2000
Ichhpal Singh Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 170
Constitution of India, 1950 — Article 21
High Courts05 Oct 2000
Col.O.S.Perhar Vs Union of India
Jammu And Kashmir High Court · (2001) 4 SCT 748
Army Act, 1950 — Section 122, 63Army Rules, 1954 — Rule 14, 160, 70
High Courts05 Oct 2000
Bashir Ahmad Naikoo Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2001) 1 SCT 605
High Courts03 Oct 2000
Commissioner of Wealth-tax Vs Ghulam Mohi-ud-Din Mutto
Jammu And Kashmir High Court · (2001) 247 ITR 549
Constitution of India, 1950 — Article 370Wealth Tax Act, 1957 — Section 27(1)
High Courts03 Oct 2000
Commissioner of Wealth Tax Vs Ghulam Mohi-ud-Din Mutto
Jammu And Kashmir High Court · (2001) 115 TAXMAN 161
Constitution of India, 1950 — Article 370Wealth Tax Act, 1957 — Section 27(1)
High Courts03 Oct 2000
Assad Ullah Khan Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0007
Constitution of India, 1950 — Article 311
High Courts02 Oct 2000
Syed Lutfullah Shah Vs A.W.Kripak and Others
Jammu And Kashmir High Court · (2001) KashLJ 112
Wakf Act, 1978 — Section 4, 6
High Courts28 Sept 2000
Dharindra & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2000) 2 SriLJ 599 : (2000) SriLJ 599
Constitution of India, 1950 — Article 14Land Grants Act, 1960 — Section 13
High Courts27 Sept 2000
Indian Airlines Corporation and others Vs Farooq Ahmad Jan
Jammu And Kashmir High Court · AIR 2001 J&K 21 : (2001) JKLR 1 : (2001) SriLJ 152
Jammu and Kashmir Consumer Protection Act, 1987 — Section 11, 17
High Courts27 Sept 2000
Prithvi Pal Singh Vs J & K State Services Selection Board, Jammu
Jammu And Kashmir High Court · (2001) 3 SCT 851
Constitution of India, 1950 — Article 14, 16
High Courts23 Sept 2000Dismissed
Union of India and Others Vs Nek Ram Sharma
Jammu And Kashmir High Court · (2010) 4 JKJ 487
High Courts22 Sept 2000
Mahesh Chander Chopra Vs Chief Executive Officer, Prasar Bharti, New Delhi
Jammu And Kashmir High Court · (2001) 3 SCT 948
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 124Prasar Bharati (Broadcasting Corporation of India) Act, 1990 — Section 11(1)
High Courts21 Sept 2000
Seema Kumari Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 09 J&K CK 0019
Constitution of India, 1950 — Article 16
High Courts20 Sept 2000
Gh.Mohd Ganai Vs State and others
Jammu And Kashmir High Court · (2001) 1 SCT 604
High Courts19 Sept 2000
Abdul Aziz Dar Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) JKLR 76 : (2000) SriLJ 595 : (2000) 2 SriLJ 595
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 13
High Courts19 Sept 2000
Tara Singh Vs State and others
Jammu And Kashmir High Court · (2001) 1 SCT 866
High Courts14 Sept 2000
Idol Bhagwati Mata Ashapurni Vs Kanshi Ram
Jammu And Kashmir High Court · (2000) 09 J&K CK 0020
Jammu and Kashmir Land Acquisition Act, 1990 — Section 32
High Courts13 Sept 2000
Hotel Corporation of India Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · AIR 2001 J&K 36
Constitution of India, 1950 — Article 285Jammu and Kashmir Urban Immovable Property Tax Act, 1962 — Section 3, 4, 4(1)