High Courts15 Nov 2000
Jatinder Keser and Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2002) 1 SCT 48 : (2000) 2 SriLJ 512 : (2000) SriLJ 512
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 487 of 610
High Courts14 Nov 2000
Commissioner of Income Tax Vs Indo Carpet Factory
Jammu And Kashmir High Court · (2001) 247 ITR 777
Income Tax Act, 1961 — Section 139(8), 143(3), 144, 217, 246
High Courts12 Nov 2000
Mohd.Ismail & Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 460
Constitution of India, 1950 — Article 226
High Courts10 Nov 2000Dismissed
Savita Rani Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2002) 1 LLJ 453
High Courts09 Nov 2000
Soba Ram Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2001) 3 SCT 712
Constitution of India, 1950 — Article 14, 16, 226Jammu and Kashmir Civil Service Regulations, 1956 — Article 177A, 226(1)
High Courts02 Nov 2000
Bachan Singh Vs State of J&K and others
Jammu And Kashmir High Court · (2001) KashLJ 143 : (2001) 3 SCT 214
Civil Services Regulations, 1956 — Article 177, 177A, 226Jammu and Kashmir Civil Procedure Code, 1977 — Order 2 Rule 2
High Courts31 Oct 2000
Waqar Ahmad Mir Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 367
Pubilc Safety Act, 1978 — Section 11
High Courts20 Oct 2000
All Kashmir Mini Bus Passengers Transport Federation Vs State of J.and K.and others
Jammu And Kashmir High Court · AIR 2001 J&K 34 : (2001) JKLR 219
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10(2)
High Courts20 Oct 2000
Bashir Ahmad Vs Ghulam Mohammad Sheikh and Others
Jammu And Kashmir High Court · AIR 2001 J&K 32
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 40 Rule 1
High Courts20 Oct 2000
Mohammad Ahsan Dar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2000) 10 J&K CK 0006
Constitution of India, 1950 — Article 16
High Courts19 Oct 2000
Ghulam Hussain Malik Vs Union of India and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0014
Constitution of India, 1950 — Article 16
High Courts17 Oct 2000
Shakeel Ahmad Vs State
Jammu And Kashmir High Court · (2001) 4 SCT 49
Constitution of India, 1950 — Article 14, 16
High Courts16 Oct 2000
Surkhi Ram Vs Raj Dulari
Jammu And Kashmir High Court · (2001) CriLJ 1991 : (2001) 2 DMC 407 : (2001) 3 RCR(Criminal) 210
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488
High Courts16 Oct 2000
Gurdass Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0015
Defence Service Army Regulations, 1987 — Regulation 173
High Courts12 Oct 2000
Manu Hansa Vs State and Others
Jammu And Kashmir High Court · (2001) KashLJ 90
Constitution of India, 1950 — Article 16
High Courts11 Oct 2000
Avtar Krishan Vs Rattan Lal Gondi
Jammu And Kashmir High Court · (2001) KashLJ 173
Jammu and Kashmir Civil Procedure Code, 1977 — Section 6Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 27
High Courts11 Oct 2000
Rattan Lal Vs Lok Nath and Others
Jammu And Kashmir High Court · (2001) KashLJ 163
Ranbir Penal Code, 1989 — Section 181
High Courts11 Oct 2000
Kashmir Carbon Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 93
State Financial Corporations Act, 1951 — Section 29
High Courts11 Oct 2000
Om Parkash Vs Krishan Lal
Jammu And Kashmir High Court · (2001) KashLJ 88
Jammu and Kashmir Civil Procedure Code, 1977 — Order 23 Rule 3