COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 484 of 610

High Courts12 Jan 2001Dismissed

Ghulam Ahmad Bhat and Another Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2001) 2 LLJ 1575

Jammu and Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994 — Rule 2, 4, 7, 8, 9

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High Courts02 Jan 2001

Reva Pargal Vs Naresh Kumar and Others

Jammu And Kashmir High Court · (2001) 1 JKLR 507 : (2001) KashLJ 240

Arbitration and Conciliation Act, 1996 — Section 8

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High Courts01 Jan 2001

Kewal Krishan and Others Vs State of J&K and Others

Jammu And Kashmir High Court · (2001) KashLJ 504

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High Courts01 Jan 2001

B.M.Bakshi Vs Union of India and Others

Jammu And Kashmir High Court · (2001) KashLJ 499 : (2001) 4 SCT 85

Constitution of India, 1950 — Article 226

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High Courts01 Jan 2001

Mohd.Rayaz Vs State and Others

Jammu And Kashmir High Court · (2001) KashLJ 387 : (2002) 4 SCT 41

Constitution of India, 1950 — Article 226

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High Courts01 Jan 2001

Rajesh Sharma Vs Neeru Goswami

Jammu And Kashmir High Court · (2001) KashLJ 382

Constitution of India, 1950 — Article 226

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High Courts01 Jan 2001

Sansar Chand Vs State of J & K

Jammu And Kashmir High Court · (2001) KashLJ 361

Jammu and Kashmir Evidence Act, 1977 — Section 119Ranbir Penal Code, 1989 — Section 376

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High Courts01 Jan 2001

Satish Kumar Raina Vs Anju Raina

Jammu And Kashmir High Court · (2001) KashLJ 336

Jammu and Kashmir Civil Procedure Code, 1977 — Section 76

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High Courts01 Jan 2001

Romesh Chander and Others Vs Hans Raj

Jammu And Kashmir High Court · (2001) KashLJ 332

Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(h)

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High Courts01 Jan 2001

Des Raj and Others Vs Union of India and Others

Jammu And Kashmir High Court · (2001) KashLJ 328

Electricity (Supply) Act, 1948 — Section 37

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High Courts01 Jan 2001

Mohd.Rashid Khan Vs State J&K and Others

Jammu And Kashmir High Court · (2001) JKLR 526 : (2001) KashLJ 256

Constitution of India, 1950 — Article 21

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High Courts01 Jan 2001

C.D.Gupta, Dr Vs State and Others

Jammu And Kashmir High Court · (2001) KashLJ 252

Constitution of India, 1950 — Article 226

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High Courts01 Jan 2001

Shiv Nath and Others Vs Assistant Labour Commissioner and Others

Jammu And Kashmir High Court · (2001) JKLR 408 : (2001) KashLJ 229

Payment of Wages Act, 1936 — Section 17(1A)

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High Courts01 Jan 2001

United India Insurance Co.Ltd.through its Senior Divisional Manager, 9 Divisional Office, Regal Chowk, Srinagar Vs Ghulam Hassan Waza, Prop.Waza Carpets

Jammu And Kashmir High Court · (2001) KashLJ 7

Jammu and Kashmir Consumer Protection Act, 1987 — Section 11

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High Courts01 Jan 2001

Kamlesh Kumari Vs D.P.Khajuria

Jammu And Kashmir High Court · (2001) KashLJ 165

Jammu and Kashmir Hindu Marriage Act, 1980 — Section 30

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High Courts01 Jan 2001

Sanjeet Kumar Sharma and Others Vs High Court of J&K and Another

Jammu And Kashmir High Court · (2001) KashLJ 186

Constitution of India, 1950 — Article 14, 226

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High Courts01 Jan 2001

Vineet Sharma Vs State of J&K and Others

Jammu And Kashmir High Court · (2001) KashLJ 221

Jammu and Kashmir Reservation Rules, 1994 — Rule 29

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High Courts01 Jan 2001

Mohd.Shafi Vs Commissioner and Others

Jammu And Kashmir High Court · (2001) JKLR 424 : (2001) KashLJ 227

Workmens Compensation Act, 1923 — Section 4A

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High Courts01 Jan 2001

Munshi Singh Vs Tehsildar Agrarian Reforms, Samba and Others

Jammu And Kashmir High Court · (2001) KashLJ 258

Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 27

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High Courts01 Jan 2001

Yog Raj Anand Vs State of J&K and Others

Jammu And Kashmir High Court · (2001) KashLJ 265

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27

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