High Courts20 Feb 2001Dismissed
National Insurance Co. Ltd. Vs Zaina and Others
Jammu And Kashmir High Court · (2001) ACJ 1614
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 147, 149, 173
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 483 of 610
High Courts20 Feb 2001Allowed
State of J. and K. Vs Abdul Majid Bhat and Others
Jammu And Kashmir High Court · (2002) CriLJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 141, 161, 227, 228, 240Jammu and Kashmir Criminal Procedure Code, 1989 — Section 239, 261A(3), 269(1)Penal Code, 1860 (IPC) — Section 141
High Courts17 Feb 2001
National Insurance Company Vs Rattan Chand and Others
Jammu And Kashmir High Court · (2001) KashLJ 262
Motor Vehicles Act, 1988 — Section 170
High Courts16 Feb 2001
Oriental Insurance Company Ltd. Vs Shama Devi and Others
Jammu And Kashmir High Court · (2001) KashLJ 307
Motor Vehicles Act, 1988 — Section 149, 170
High Courts13 Feb 2001
Satish Kumar Vs Jammu University
Jammu And Kashmir High Court · (2001) KashLJ 268
Constitution of India, 1950 — Article 226
High Courts13 Feb 2001
M.K.Jalali and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 269
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435(4)(a)
High Courts12 Feb 2001
Sushil Kumar Sharma Vs State of J & K
Jammu And Kashmir High Court · (2001) 3 SCT 288
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Feb 2001
Simi Dutta Vs State
Jammu And Kashmir High Court · (2001) 4 SCT 726
Constitution of India, 1950 — Article 14, 16, 42, 43Jammu and Kashmir Civil Service Rules, 1996 — Article 157A
High Courts12 Feb 2001
Yog Raj Mengi Vs State of J & K
Jammu And Kashmir High Court · (2001) 3 SCT 122
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 27
High Courts09 Feb 2001
Sarwan Singh Reen Vs Union of India and Others
Jammu And Kashmir High Court · (2001) KashLJ 243
Defence Pension Regulations, 1961 — Regulation 132, 145
High Courts09 Feb 2001
Abdul Rehman Bahroo and Others Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2001) 02 J&K CK 0017
Constitution of India, 1950 — Article 14, 16, 23, 43
High Courts08 Feb 2001
Z.M. Samnani Vs State of Jammu and Kashmir and Another
Jammu And Kashmir High Court · (2001) 02 J&K CK 0009
Constitution of India, 1950 — Article 226
High Courts05 Feb 2001
Dr. Naseema Firdous and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2001) 02 J&K CK 0008
Constitution of India, 1950 — Article 19, 226Constitution of Jammu and Kashmir, 1956 — Section 103Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts02 Feb 2001
Ram Rakha and Another Vs Karnail Singh and Others
Jammu And Kashmir High Court · (2001) KashLJ 242
Jammu and Kashmir Big Landed Estates Abolition Act, 2007 — Section 4(2)
High Courts02 Feb 2001
Govind Ram Sharma Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 330
Constitution of India, 1950 — Article 299(1)
High Courts31 Jan 2001
Sobhi Devi Vs Union of India and Others
Jammu And Kashmir High Court · (2001) JKLR 564 : (2001) KashLJ 231
Constitution of India, 1950 — Article 14
High Courts31 Jan 2001
Mandir Pir Badesar Mahadev Vs C.Phon Sog and Others
Jammu And Kashmir High Court · (2001) KashLJ 237
Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968 — Section 7
High Courts27 Jan 2001
Narayan Dutt Vs Subhash Chander
Jammu And Kashmir High Court · (2001) KashLJ 233
Civil Procedure Code Amendment Act, 1976 — Order 8 Rule 5Jammu and Kashmir Civil Procedure Code, 1977 — Order 8 Rule 6
High Courts25 Jan 2001
Kanta Devi Vs Parkasho Devi and Another
Jammu And Kashmir High Court · (2001) JKLR 561 : (2001) KashLJ 224
Jammu and Kashmir Civil Procedure Code, 1977 — Section 100
High Courts22 Jan 2001
Ali mohd. Khanday Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2001) 01 J&K CK 0022
Constitution of India, 1950 — Article 226Jammu and Kashmir Land Revenue Act, 1996 — Section 15