High Courts20 Jul 2001
Jeet Raj Ram Vs Union of India and others
Jammu And Kashmir High Court · (2003) 2 SCT 744
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 477 of 610
High Courts20 Jul 2001
B.S.Pandey Vs Union of India and others
Jammu And Kashmir High Court · (2002) 4 SCT 43
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 14, 16
High Courts19 Jul 2001
National Insurance Company Ltd.Calcutta.; Development officer.National Insurance Co.Ltd.MAM Road Sgr Vs Rightway Shoes, Lal Chowk, Srinagar through its proprietor Showkat Hussain
Jammu And Kashmir High Court · (2001) KashLJ 526
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17
High Courts19 Jul 2001
State of J.and K Vs Gh.Mohi-ud-din Mir
Jammu And Kashmir High Court · AIR 2002 J&K 112 : (2002) KashLJ 471 : (2001) SriLJ 509
Jammu and Kashmir Civil Procedure Code, 1977 — Section 6
High Courts19 Jul 2001
State through Sub-Judge (C.J.M) Budgam. Vs Syed Nissar Gilani, Tehsildar (Territorial ) Budgam
Jammu And Kashmir High Court · (2002) KashLJ 479
Jammu and Kashmir Contempt of Courts Act, 1997 — Section 20
High Courts19 Jul 2001
Abdul Hamid Shah Vs Chief Secretary J&K Govt., Director Rural Dev.Deptt.Sgr & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 493 : (2001) SriLJ 507
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jul 2001
Mohd.Yousuf Wani Vs Suresh Sethi and another
Jammu And Kashmir High Court · (2001) KashLJ 527
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435(4)
High Courts16 Jul 2001
Mushtaq Ahmad Rather Vs State and others
Jammu And Kashmir High Court · (2001) KashLJ 529
Constitution of India, 1950 — Article 310
High Courts13 Jul 2001
Rakesh Singh Vs State of Jammu & Kashmir through Chief Secretary, J&K Govt.& others
Jammu And Kashmir High Court · (2002) 4 SCT 47
Constitution of India, 1950 — Article 14, 16
High Courts13 Jul 2001
Meenakshi Jamwal Vs State and others
Jammu And Kashmir High Court · (2002) 3 SCT 1079
Constitution of India, 1950 — Article 14, 16
High Courts13 Jul 2001
Ajay Sharma Vs State and ors.
Jammu And Kashmir High Court · (2002) 3 SCT 1076
Constitution of India, 1950 — Article 14, 16
High Courts13 Jul 2001
Bharat Singh Vs Union of India and ors.
Jammu And Kashmir High Court · (2002) 4 SCT 413
Constitution of India, 1950 — Article 14, 16
High Courts13 Jul 2001
Romesh Chander Sharma Vs Chairman, J&K Spl.Tribunal, Jammu
Jammu And Kashmir High Court · (2002) 4 SCT 533
Jammu and Kashmir Co-operative Societies Act, 1989 — Section 63, 64
High Courts11 Jul 2001
Manzoor Ahmad Sheikh & Ors. Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 407
Constitution of India, 1950 — Article 226
High Courts08 Jul 2001
Mohammad Ramzan Khandey Vs State of J & K
Jammu And Kashmir High Court · (2001) KashLJ 590
Constitution of India, 1950 — Article 311
High Courts06 Jul 2001
State Bank of India Vs Trans Asia Tubes and Industries
Jammu And Kashmir High Court · (2003) 43 SCL 498
Companies Act, 1956 — Section 446, 446(1)
High Courts06 Jul 2001
Vijay Gupta Vs State of Jammu and Kashmir, through the Chief Secretary, Govt.of J&K and others
Jammu And Kashmir High Court · (2003) 2 SCT 275
Jammu and Kashmir Municipal Act, 1951 — Section 258, 51, 53
High Courts06 Jul 2001
Sunil Kumar Singh Vs Union of India
Jammu And Kashmir High Court · (2002) 4 SCT 535
Border Security Force Act, 1968 — Section 19Border Security Force Rules, 1969 — Rule 177, 22Constitution of India, 1950 — Article 14, 311
High Courts06 Jul 2001
All J&K Diploma Engineers and others Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2002) 4 SCT 409
Constitution of India, 1950 — Article 14, 16Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996 — Rule 5
High Courts28 Jun 2001
Rafiq Ahmad Dar and Connected Matters Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 8 JKJ 592 : (2009) 3 JKJ 293