High Courts11 Sept 2001
Syed Hafizullah Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 75
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 476 of 610
High Courts06 Sept 2001
Swadesh Mitter Bakshi Vs State and others
Jammu And Kashmir High Court · (2002) 4 SCT 335
Constitution of Jammu and Kashmir, 1956 — Section 124Jammu and Kashmir Government Employees (Conduct) Rules, 1971 — Rule 14(1)(2)
High Courts03 Sept 2001
State of J & K Vs Farooq Ahmad and Others
Jammu And Kashmir High Court · (2001) KashLJ 662
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 227
High Courts02 Sept 2001
Vinay Kumar Mahajan Vs State of J&K and Another
Jammu And Kashmir High Court · (2001) KashLJ 247
Constitution of India, 1950 — Article 226
High Courts27 Aug 2001Dismissed
Dr. Mohammad Afzal Khan Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2002 J&K 36
Jammu and Kashmir Control of Building Operations Act, 1988 — Section 20Jammu and Kashmir Control of Building Operations Regulations, 1998 — Regulation 1Jammu and Kashmir General Clauses Act, 1977 — Section 21
High Courts14 Aug 2001
Zaina Bano Vs State of J & K
Jammu And Kashmir High Court · (2002) KashLJ 346
Pubilc Safety Act, 1978 — Section 11
High Courts08 Aug 2001
Indian Oil Corporation Vs Mohd.Asraf Wani
Jammu And Kashmir High Court · (2001) KashLJ 609
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Aug 2001
Abdul Rashid No.366/CID & Others Vs State of J & K
Jammu And Kashmir High Court · (2002) KashLJ 498
Jammu and Kashmir Civil Procedure Code, 1977 — Order 9, 8
High Courts03 Aug 2001
Khushbash Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2003) 2 SCT 904
High Courts03 Aug 2001
Manoj Singh Vs Union of India
Jammu And Kashmir High Court · (2003) 2 SCT 782
Central Reserve Police Force Act, 1949 — Section 11(1), 12(1)
High Courts02 Aug 2001
Oriental Goods Transport Company Vs State of J&K and others
Jammu And Kashmir High Court · (2001) KashLJ 639
General Sales Tax Act, 1962 — Section 15A(8)(b)
High Courts02 Aug 2001
Vikrant Parihar and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2002) KashLJ 535 : (2001) SriLJ 456
Constitution of India, 1950 — Article 14, 226
High Courts31 Jul 2001
Neeraj Kumar Vs Union of India and another
Jammu And Kashmir High Court · (2003) 2 SCT 836
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27Constitution of India, 1950 — Article 14, 16
High Courts31 Jul 2001
Vijay Kumar Vs State and others
Jammu And Kashmir High Court · (2003) 2 SCT 775
Constitution of India, 1950 — Article 14, 16
High Courts30 Jul 2001
Avtar Krishan Pandita Vs State of J&K and ors.
Jammu And Kashmir High Court · (2003) 2 SCT 741
Constitution of India, 1950 — Article 226
High Courts30 Jul 2001
State of J&K and others Vs Ghulam Mohammad Khuru
Jammu And Kashmir High Court · (2001) KashLJ 531
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts30 Jul 2001
Fayaz Ahmad Mir Vs State of J & K
Jammu And Kashmir High Court · (2001) KashLJ 599 : (2001) SriLJ 499
Constitution of India, 1950 — Article 226, 311
High Courts25 Jul 2001
Tej Krishan Koul Vs State and ors.
Jammu And Kashmir High Court · (2003) 2 SCT 743
Civil Services Regulations, 1956 — Regulation 52
High Courts24 Jul 2001Dismissed
Gurcharan Singh Vs J. and K. Special Tribunal and Others
Jammu And Kashmir High Court · AIR 2001 J&K 74
Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts20 Jul 2001
Anita Kaul, at present Assistant Director Litigation, Directorate of Litigation, Law Department, Jammu Vs State of Jammu and Kashmir and another
Jammu And Kashmir High Court · (2003) 2 SCT 818
Constitution of Jammu and Kashmir, 1956 — Section 123Jammu and Kashmir Legal (Gazetted) Service Recruitment Rules, 1980 — Rule 5(2)(a), 5(2)(b), 5(2)(c)