High Courts20 Nov 2001
Nazir Ahmed Wani and Others Vs Union of India and Others
Jammu And Kashmir High Court · (2002) KashLJ 594
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 473 of 610
High Courts20 Nov 2001
Nisar Ahmad Khan Vs State
Jammu And Kashmir High Court · (2002) KashLJ 599
Pubilc Safety Act, 1978 — Section 11
High Courts16 Nov 2001
Niranjan Nath Kaul and Anr. Vs State of J&K and Anr.
Jammu And Kashmir High Court · (2002) KashLJ 382 : (2002) SriLJ 132
Land Acquisition Act, 1990 — Section 11B
High Courts16 Nov 2001
Union of India and another Vs Kamal Kant Gupta and others
Jammu And Kashmir High Court · AIR 2002 J&K 115 : (2002) KashLJ 518 : (2002) SriLJ 181
Land Acquisition Act, 1990 — Section 18, 25
High Courts16 Nov 2001
Priyadarshani Institute of Management and Science. Vs University of Jammu and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 547 : (2002) 1 SriLJ 134 : (2002) SriLJ 134
Constitution of India, 1950 — Article 226
High Courts13 Nov 2001
Union of India Vs Aseem Sharma
Jammu And Kashmir High Court · (2002) KashLJ 392 : (2002) SriLJ 16
Constitution of India, 1950 — Article 226
High Courts12 Nov 2001
Sudershan Kumar Gupta Vs State & Others
Jammu And Kashmir High Court · (2002) KashLJ 377 : (2002) SriLJ 128
Constitution of India, 1950 — Article 226
High Courts09 Nov 2001
State Vs Gian Chand
Jammu And Kashmir High Court · (2002) KashLJ 381 : (2002) SriLJ 126
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 154
High Courts09 Nov 2001
Sher-i-Kashmir University of Agriculture, Sciences and Technology, Jammu Vs Narinder Singh
Jammu And Kashmir High Court · (2002) KashLJ 388 : (2002) 3 SCT 848 : (2002) 1 SriLJ 13 : (2002) SriLJ 13
Constitution of India, 1950 — Article 226
High Courts08 Nov 2001
Rajni Rani Vs Union of India & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 385 : (2002) 3 SCT 842
Constitution of India, 1950 — Article 226
High Courts08 Nov 2001
State of J & K Vs Janki Devi & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 378 : (2002) 1 SriLJ 125 : (2002) SriLJ 125
Jammu and Kashmir Limitation Act, 1995 — Section 3
High Courts07 Nov 2001Dismissed
State Vs Prem Sagar
Jammu And Kashmir High Court · (2002) CriLJ 4640 : (2003) 1 RCR(Criminal) 497
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 251A, 251A(2), 251A(3)Ranbir Penal Code, 1989 — Section 457
High Courts07 Nov 2001Allowed
Perduman Krishan Khullar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 423
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Service Regulations, 1956 — Article 242
High Courts07 Nov 2001
Mahesh Chand Chopra Vs J & K Pollution Control Board and Anr.
Jammu And Kashmir High Court · (2002) KashLJ 553 : (2002) SriLJ 117
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts06 Nov 2001Allowed
Surjeet Singh Vs State and Another
Jammu And Kashmir High Court · (2002) CriLJ 4462 : (2003) 1 RCR(Criminal) 458
High Courts06 Nov 2001
Reshi Construction Company Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2002) KashLJ 38
Constitution of India, 1950 — Article 14, 226
High Courts06 Nov 2001Allowed
Maroofa Begum and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 471
High Courts06 Nov 2001
Ayub Rather Vs State
Jammu And Kashmir High Court · (2002) KashLJ 395
Pubilc Safety Act, 1978 — Section 13
High Courts05 Nov 2001
Yash Paul Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 179 : (2002) 1 SriLJ 109 : (2002) SriLJ 109 : (2000) SriLJ 109
Constitution of India, 1950 — Article 226
High Courts05 Nov 2001
S.Rangeel Singh and Others Vs State of J & K
Jammu And Kashmir High Court · (2001) 4 Crimes 448 : (2001) KashLJ 380
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 497