High Courts24 Dec 2001
State of J & K Vs Joginder Lal
Jammu And Kashmir High Court · (2002) KashLJ 225 : (2002) 1 SriLJ 32 : (2002) SriLJ 32
Jammu and Kashmir Evidence Act, 1977 — Section 32
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 472 of 610
High Courts21 Dec 2001
Jatinder Pal Singh Constable No.7/723,7th Bn PAP. Vs Satwant Kour
Jammu And Kashmir High Court · (2002) KashLJ 586
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488
High Courts19 Dec 2001
Shahnaz Mughal Vs State
Jammu And Kashmir High Court · (2002) 2 SCT 914
Constitution of India, 1950 — Article 16
High Courts19 Dec 2001
Gh.Mohammad Parray Vs State
Jammu And Kashmir High Court · (2002) 2 SCT 293
Constitution of India, 1950 — Article 16Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 2(h), 25
High Courts18 Dec 2001
Parkash Singh Vs Naseeb Singh
Jammu And Kashmir High Court · (2002) KashLJ 217 : (2002) KashLJ 216 : (2002) SriLJ 232 : (2002) 1 SriLJ 232
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 2(17)
High Courts18 Dec 2001
J & K Public Service Commission Vs Rimpi Ohri
Jammu And Kashmir High Court · (2002) 4 SCT 675
Constitution of India, 1950 — Article 15(4), 16(4)Constitution of Jammu and Kashmir, 1956 — Section 124Jammu and Kashmir Reservation Rules, 1994 — Rule 7
High Courts07 Dec 2001
Sohan Singh Vs Union of India and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 129 : (2002) SriLJ 217
High Courts05 Dec 2001
Mushtaq Ahmed Mir Vs State
Jammu And Kashmir High Court · (2002) KashLJ 194
Pubilc Safety Act, 1978 — Section 11
High Courts05 Dec 2001
Misra Banoo Vs Jammu & Kashmir Bank Ltd.
Jammu And Kashmir High Court · (2002) KashLJ 70 : (2002) SriLJ 80 : (2002) 1 SriLJ 80
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts04 Dec 2001
Ashok Kumar and Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 121 : (2002) SriLJ 212
Constitution of India, 1950 — Article 226
High Courts03 Dec 2001
Harbans Lal Vs State Bank of India and ors.
Jammu And Kashmir High Court · (2003) 2 SCT 263
Constitution of India, 1950 — Article 16, 226
High Courts29 Nov 2001
Chain Vs State of J & K
Jammu And Kashmir High Court · (2002) KashLJ 138 : (2002) 1 SriLJ 21 : (2002) SriLJ 21
Ranbir Penal Code, 1989 — Section 302
High Courts29 Nov 2001
Satish Khosla and Ors. Vs Puran Chand
Jammu And Kashmir High Court · (2002) KashLJ 6 : (2002) SriLJ 78 : (2002) 1 SriLJ 78
Ranbir Penal Code, 1989 — Section 420
High Courts29 Nov 2001Dismissed
Life Insurance Corporation of India Vs Bindu Bal and Others
Jammu And Kashmir High Court · AIR 2002 J&K 61
High Courts28 Nov 2001
Ranjana Vaishishtha Vs Union of India and Others
Jammu And Kashmir High Court · (2002) KashLJ 575
Constitution of India, 1950 — Article 226
High Courts27 Nov 2001
Dwarka Devi Vs Dhani Ram Magotra
Jammu And Kashmir High Court · (2002) KashLJ 402 : (2002) SriLJ 159
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18, 3A
High Courts26 Nov 2001
Shree Mahavir Oil Mills; S.K.Enterprises & Daya Chand Jain and Sons Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 204 : (2002) SriLJ 145
Constitution of India, 1950 — Article 301
High Courts26 Nov 2001
Union of India Vs Freni Boga
Jammu And Kashmir High Court · (2002) KashLJ 46 : (2002) SriLJ 56
Land Acquisition Act, 1990 — Section 18
High Courts26 Nov 2001
Krishan Dass and Ors. Vs Union of India and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 219 : (2002) KashLJ 220 : (2002) SriLJ 142
Land Acquisition Act, 1990 — Section 28A
High Courts20 Nov 2001
Nazir Ahamd Wani Vs Union of India
Jammu And Kashmir High Court · (2002) 2 SCT 924
Constitution of India, 1950 — Article 226, 227