COURT ARCHIVE
12,196 judgments · page 420 of 610
Jammu And Kashmir High Court · (2006) CriLJ 4232 : (2007) 1 JKJ 438 : (2007) 5 RCR(Criminal) 366
Jammu And Kashmir High Court · (2007) CriLJ 490
Jammu And Kashmir High Court · (2006) 2 JKJ 698
Jammu And Kashmir High Court · (2006) 3 JKJ 24 : (2006) KashLJ 226 : (2006) 2 SriLJ 585
Jammu And Kashmir High Court · (2006) 3 JKJ 16 : (2006) KashLJ 158 : (2006) 2 SriLJ 590
Jammu And Kashmir High Court · (2006) 3 JKJ 440
Jammu And Kashmir High Court · (2006) 3 JKJ 419
Jammu And Kashmir High Court · (2007) 1 JKJ 69
Jammu And Kashmir High Court · (2006) KashLJ 113
Jammu And Kashmir High Court · (2006) 2 JKJ 499
Jammu And Kashmir High Court · (2006) 3 JKJ 54
Jammu And Kashmir High Court · (2006) 3 JKJ 51 : (2006) KashLJ 113 : (2006) 2 SriLJ 573
Jammu And Kashmir High Court · (2006) 3 JKJ 395 : (2007) SriLJ 78
Jammu And Kashmir High Court · (2007) 1 JKJ 426
Jammu And Kashmir High Court · (2007) 1 JKJ 429
Jammu And Kashmir High Court · AIR 2007 J&K 13 : (2006) 2 JKJ 714 : (2006) KashLJ 288 : (2007) 2 SriLJ 767
Jammu And Kashmir High Court · (2007) 1 JKJ 23
Jammu And Kashmir High Court · (2006) 3 JKJ 269 : (2006) 2 SriLJ 437
Jammu And Kashmir High Court · (2006) 3 JKJ 350 : (2006) 2 SriLJ 692
Jammu And Kashmir High Court · (2007) 2 CivCC 368 : (2006) CriLJ 4447 : (2006) 2 JKJ 573 : (2007) 5 RCR(Criminal) 526