High Courts07 Jul 2006Allowed
Subash Chander Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 443
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 419 of 610
High Courts03 Jul 2006
Bhagwan Singh Vs Jagdev Singh and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 159 : (2006) KashLJ 87
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts03 Jul 2006
Bansi Lal Vs Abdul Rashid and Anr.
Jammu And Kashmir High Court · (2006) 3 JKJ 189 : (2007) SriLJ 203
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 561ARanbir Penal Code, 1989 — Section 279, 304A
High Courts03 Jul 2006Allowed
National Insurance Co. Ltd. Vs Abdul Karim and Others
Jammu And Kashmir High Court · AIR 2007 J&K 39 : (2007) 4 RCR(Civil) 438
Motor Vehicles Act, 1988 — Section 110, 165, 168, 169
High Courts28 Jun 2006
Trilok Singh Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 417 : (2006) 2 SriLJ 657
Jammu and Kashmir Employees Provident Fund Act, 1961 — Section 8A
High Courts12 Jun 2006
Manzoor Ahmad Bakshi Vs Fran Nath Mahaldar & Anr.
Jammu And Kashmir High Court · (2007) 2 JKJ 583 : (2007) SriLJ 317
Jammu and Kashmir Civil Procedure Code, 1977 — Order 22 Rule 1, 561A
High Courts09 Jun 2006Dismissed
Oriental Insurance Co. Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 120
High Courts09 Jun 2006
Oriental Insurance Co.Ltd. Vs Ramesh Kumar & Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 123
Motor Vehicles Act, 1988 — Section 173
High Courts09 Jun 2006
Mohd.Yaqoob Vs State of J & K
Jammu And Kashmir High Court · (2006) 3 JKJ 32 : (2007) SriLJ 280
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 367, 510Ranbir Penal Code, 1989 — Section 302
High Courts08 Jun 2006
Oriental Insurance Company Ltd Vs Nirmala Devi & Ors; Raj Kumari & Ors
Jammu And Kashmir High Court · (2007) 3 JKJ 401 : (2007) KashLJ 98 : (2008) 1 SriLJ 47
Motor Vehicles Act, 1988 — Section 145, 165
High Courts07 Jun 2006
Dr. Ghulam Mohammad Sheikh and Others Vs State of J. and K.
Jammu And Kashmir High Court · (2006) CriLJ 3546 : (2006) 4 RCR(Criminal) 776
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 19, 197, 197(1), 561ARanbir Penal Code, 1989 — Section 269, 279, 336
High Courts06 Jun 2006
Kala Khan Vs Mohammad Yousuf and others
Jammu And Kashmir High Court · (2006) 3 JKJ 361 : (2006) 2 SriLJ 704
Jammu and Kashmir Consumer Protection Act, 1987 — Section 204(1)(a)
High Courts06 Jun 2006
Punjab National Bank Vs Farooq Ahmed Malik & Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 506 : (2007) SriLJ 81
Motor Vehicles Act, 1988 — Section 151
High Courts06 Jun 2006Dismissed
Parvez Ahmad Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 433
Constitution of India, 1950 — Article 14
High Courts06 Jun 2006
Bir Singh & anr. Vs State of J & K
Jammu And Kashmir High Court · (2006) 3 JKJ 142 : (2006) KashLJ 137
Ranbir Penal Code, 1989 — Section 365, 376
High Courts05 Jun 2006
Karam Chand Saraf & Sons and Ors. Vs State and ors.
Jammu And Kashmir High Court · (2006) KashLJ 288
Kerosene (Fixation of Selling Prices) Order, 1970 — Clause 3(ii)
High Courts02 Jun 2006Allowed
Dev Raj Vs Savita Devi and Another
Jammu And Kashmir High Court · (2007) 1 JKJ 74
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Jun 2006
Vivek Sharma & ors Vs Som Dutt and ors
Jammu And Kashmir High Court · (2006) 3 JKJ 58 : (2006) KashLJ 124
Motor Vehicles Act, 1988 — Section 149, 173
High Courts02 Jun 2006Dismissed
Vivek Sharma Vs Early Times and Others
Jammu And Kashmir High Court · (2007) CriLJ 443
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 499, 500
High Courts02 Jun 2006
Khurshid Ahmad Bhat Vs State of J & K
Jammu And Kashmir High Court · (2006) 3 JKJ 229 : (2006) 2 SriLJ 643
Administrative Service Rules, 1979 — Rule 3(6)Constitution of India, 1950 — Article 16, 226