High Courts14 Nov 2006
Bawa Sewa Nand Chela Shanker Giri Mohatamim Mahavirji Maharaj Temple Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 83
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 416 of 610
High Courts14 Nov 2006Allowed
Kamaljeet Singh Vs State and Others
Jammu And Kashmir High Court · (2007) CriLJ 2859 : (2007) 1 JKJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156
High Courts14 Nov 2006Allowed
Mohammad Shafi Chaman and Another Vs Abdul Rashid Najar and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 607
Civil Procedure Code, 1908 (CPC) — Section 151, 94
High Courts14 Nov 2006Allowed
Balwant Rai Vs Mohan Lal
Jammu And Kashmir High Court · (2007) 2 JKJ 277
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Nov 2006Dismissed
Ghulam Hassan Tantray Vs Manzoor Ahmad Wani and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 465
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Nov 2006Dismissed
Bashandgani Ishber Vs Umar-ud-Din Chopan and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 473
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Nov 2006Allowed
Syed Begum Vs Zulafkar Ahmed and Another
Jammu And Kashmir High Court · (2007) 2 JKJ 112
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 31
High Courts10 Nov 2006Dismissed
Sanjeev Puri Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 434
Constitution of India, 1950 — Article 226
High Courts10 Nov 2006Dismissed
Mohani Devi and Another Vs Prem Lata
Jammu And Kashmir High Court · (2010) 3 JKJ 411
Hindu Succession Act, 1956 — Section 6(1)
High Courts10 Nov 2006
Pran Nath Koul and Another Vs State and Another
Jammu And Kashmir High Court · (2008) 1 ALT(Cri) 28 : (2007) 1 JKJ 457
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342, 87, 88
High Courts09 Nov 2006Allowed
Poonam Rana Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 310
High Courts06 Nov 2006
Gh. Mohammad Mir Vs Mohammad Yaqoob Mir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 63
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Nov 2006Dismissed
Syed Manzoor Ahmad and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 518
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts03 Nov 2006Dismissed
Ashfaq Ahmad Quarashi Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 546
High Courts03 Nov 2006
Basharatullah and Others Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 66
Constitution of India, 1950 — Article 14, 16
High Courts03 Nov 2006Allowed
Abdul Khaliq Bhat Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 173
Land Acquisition Act, 1894 — Section 4
High Courts02 Nov 2006
Collector Land Acquisition and Another Vs Sajida Begum and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 448
Land Acquisition Act, 1894 — Section 18, 4
High Courts02 Nov 2006Dismissed
Mst. Mali Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 459
Land Revenue Act — Section 24(4)
High Courts01 Nov 2006Dismissed
Rattan Singh Vs Indian Overseas Bank and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 107
High Courts30 Oct 2006Dismissed
Shree Vaishoo Flour Mills Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 173
Constitution of India, 1950 — Article 14