High Courts31 Jan 2007
State Vs Ashok Kumar and Others
Jammu And Kashmir High Court · (2007) CriLJ 4731 : (2007) 2 JKJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 5Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 415 of 610
High Courts06 Jan 2007
Ghulam Ahmad Ganaie Vs State and others
Jammu And Kashmir High Court · (2007) 2 SriLJ 510
Constitution of India, 1950 — Article 14, 19
High Courts27 Dec 2006Allowed
Union of India (UOI) and Others Vs Mohammad Yousuf Bhat and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 75
Motor Vehicles Act, 1988 — Section 168
High Courts27 Dec 2006Dismissed
P. Parshotam Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 617
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302
High Courts22 Dec 2006Allowed
Noor Mohammad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 505
Arms Act, 1959 — Section 25, 26, 27, 7Constitution of India, 1950 — Article 22Wireless Telegraphy Act, 1933 — Section 3, 6
High Courts22 Dec 2006
Krishan Pal and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 329
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 2006Dismissed
Jahangir Ahmad Malik and Another Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 51
Constitution of India, 1950 — Article 14, 16
High Courts18 Dec 2006
Principal District and Sessions Judge, Syed Javid Ahmad Vs Muneer-ud-din Shawl
Jammu And Kashmir High Court · (2007) 3 JKJ 178
High Courts13 Dec 2006Dismissed
Rajesh Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 80
Constitution of India, 1950 — Article 246, 254, 309, 370Criminal Procedure Code, 1973 (CrPC) — Section 94Motor Vehicles Act, 1988 — Section 213, 4
High Courts10 Dec 2006
Sitan Devi Vs State and Ors.
Jammu And Kashmir High Court · (2007) 2 JKJ 139
Constitution of India, 1950 — Article 19(1)(f), 31
High Courts08 Dec 2006
Gani War and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 71
High Courts08 Dec 2006Dismissed
Mohammad Maqbool Wagay Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 167
High Courts06 Dec 2006Dismissed
Ruqaya Jabeen and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 57
High Courts06 Dec 2006
Mohammad Younis Khan Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 551
Constitution of India, 1950 — Article 311
High Courts01 Dec 2006Dismissed
Abdul Gani Wani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 60
High Courts01 Dec 2006
Sushil Kour Vs S. Charan Singh and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 391
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts30 Nov 2006Dismissed
S. Mohinder Singh Vs Chander Sheikher and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 354
Evidence Act, 1872 — Section 116, 16, 166
High Courts29 Nov 2006Dismissed
Prof. Bhim Singh Vs Choudhary Talib Hussain and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 452
Representation of the People Act, 1951 — Section 149, 30, 56, 95
High Courts23 Nov 2006Allowed
Tarsem Kumar Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 119
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts16 Nov 2006Dismissed
Javed Ahmad Shah Vs Parveena Banoo and Another
Jammu And Kashmir High Court · AIR 2007 J&K 55 : (2007) 2 JKJ 47
Motor Vehicles Act, 1988 — Section 140