High Courts28 Jul 2009
S.Vikram Singh Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 535
Constitution of India, 1950 — Article 14, 16, 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 380 of 610
High Courts27 Jul 2009
Bilal Kashru Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 555
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts27 Jul 2009Allowed
Harbans Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 520
High Courts27 Jul 2009
Ab.Gani Bhat Vs Ab.Rashid Sahaf
Jammu And Kashmir High Court · (2009) 3 JKJ 546
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts27 Jul 2009
Tahir Farhat Shah Vs State & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 553
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts24 Jul 2009
Govind Singh Vs State and Others
Jammu And Kashmir High Court · (2010) CriLJ 585
Arms Act, 1959 — Section 30Ranbir Penal code, 1989 — Section 302
High Courts24 Jul 2009Dismissed
Omni Protech Drugs (Pvt.) Ltd. Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 202
Drugs and Cosmetics Act, 1940 — Section 17B, 23
High Courts24 Jul 2009Allowed
Balbir Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 503
High Courts22 Jul 2009
Adil Ahmad Lone Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 413
Arms Act, 1959 — Section 25, 7Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts17 Jul 2009
Gh.Mustaffa Geelani Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 799
Police Rules, 1960 — Rule 172
High Courts17 Jul 2009Dismissed
Rani Kour Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 244
High Courts17 Jul 2009
United India Insurance Co. Ltd. and Another Vs Om Prakash and Others
Jammu And Kashmir High Court · (2011) ACJ 316 : (2010) 1 JKJ 218 : (2011) 2 TAC 217
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Jul 2009
Habibullah Bhat & Ors. Vs Commandant 5th BN IRP & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 16
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 156, 190, 192, 200, 202Ranbir Penal Code, 1989 — Section 109, 381, 409
High Courts17 Jul 2009
Feroz Ahmad Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 796
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Jammu and Kashmir Civil Courts Act, 1977 — Section 30Jammu and Kashmir High Court Rules, 1975 — Rule 4
High Courts16 Jul 2009Allowed
Mohd. Akber Ganai and Others Vs Gh. Qadir Bhat and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 833
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jul 2009
Ghulam Ali Dar Vs State of J & K
Jammu And Kashmir High Court · (2009) 3 JKJ 402
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 227, 228, 231, 342Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(1)(e), 5(2)
High Courts14 Jul 2009Dismissed
Anil Rattan Vs Bharat Petroleum Corpn. Ltd. and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 500
High Courts14 Jul 2009Allowed
Jet Airways (India) Ltd. Vs Hi-tech Computers and Another
Jammu And Kashmir High Court · AIR 2009 J&K 15
Jammu and Kashmir Consumer Protection Act, 1987 — Section 12
High Courts10 Jul 2009
Raja Vs Khatija
Jammu And Kashmir High Court · (2009) 3 JKJ 815
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151
High Courts08 Jul 2009
Vinay Pasricha & Anr. Vs Bashir Ahmad Khan & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 807
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10, Order 6 Rule 17