High Courts27 Aug 2009

Fahmeeda Vs State & Ors.

Jammu And Kashmir High Court · (2009) JKJ 25 Supp

Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts20 Aug 2009

Nighat Majid (Dr.) & Ors. Vs Financial Commissioner & Ors.

Jammu And Kashmir High Court · (2009) 3 JKJ 785

Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sale) Rules, 1997 — Rule 5(d)Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 3, 4, 7
High Courts18 Aug 2009

Jatinder Nath Bakshi Vs State of J&K & Ors.

Jammu And Kashmir High Court · (2009) 3 JKJ 679

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 190, 193, 561APrevention of Corruption Act, 1947 — Section 5(1)(d)Ranbir Penal Code, 1989 — Section 120B