High Courts29 Apr 2024Disposed Of
Haseena Akhter Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0029
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 38 of 609
High Courts29 Apr 2024Disposed Of
Bashir Ahmad Dar Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0028
High Courts29 Apr 2024Allowed
Irshad Hussain Sheikh And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0027
High Courts29 Apr 2024Allowed
S. Jasvinder Singh And Others Vs Amar Nath And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0026
High Courts29 Apr 2024Allowed
Varun Choudhary Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0025
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7
High Courts26 Apr 2024Disposed Of
Amir Ahmad Chana Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2024) 04 J&K CK 0019
Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts25 Apr 2024Dismissed
Mohd Sadeeq Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0024
Electricity Act, 2003 — Section 7, 27Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 124A, 427
High Courts25 Apr 2024Allowed
Nazakat Ahmad Khan Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0020
Constitution Of India, 1950 — Article 21, 22(3)(b)Jammu And Kashmir Public Safety Act, 1978 — Section 8Indian Penal Code, 1860 — Section 380, 457
High Courts23 Apr 2024Disposed Of
Adil Mushtaq Mir Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0023
Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 38, 39, 43(D)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 332, 336, 341Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 24, 27A, 37
High Courts23 Apr 2024Disposed Of
Fareed Ahmad Chouhan Vs Union Territory Of J & K & Anr
Jammu And Kashmir High Court · (2024) 04 J&K CK 0022
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a), 10A, 13
High Courts23 Apr 2024Allowed
Sahil Farooq Mir Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts23 Apr 2024Allowed/Disposed Of
Mehboob Ali Kar Vs Mst. Jumli And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0016
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A
High Courts20 Apr 2024Dismissed
Khazir Mohammad Ganai And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0018
High Courts20 Apr 2024Dismissed
M/S G.R.G. Infra Cone Pvt. Ltd. And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0017
Jammu And Kashmir Minor Mineral Exploitation And Processing Rules, 2017 — Rule 3, 3(3)(ii), 10Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 23C
High Courts15 Apr 2024Allowed
Sumanta Dutta Vs Union Of India And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0015
Constitution Of India, 1950 — Article 226Border Security Force Rules, 1969 — Rule 43, 44, 45, 47, 48, 49, 55, 59, 74(2), 142(1), 158Border Security Force Act, 1968 — Section 2(d), 14, 15, 16(a), 16(b), 17, 18(a), 19(b), 20(a), 24(a), 32(b), 40, 46,47, 47(a), 47(b), 64, 65, 66, 67, 70, 80, 117(2)
High Courts15 Apr 2024Allowed
Pameet Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0014
High Courts04 Apr 2024Disposed Of
Saboor Ahmad Shergojri Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0012
Constitution Of India, 1950 — Article 22, 22(5)
High Courts04 Apr 2024Disposed Of
Mushtaq Ahmad Ganaie S/O Mohammad Subhan Ganaie R/O Sangri Colony Tehsil And District Baramulla Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0011
Constitution Of India, 1950 — Article 22(5)
High Courts04 Apr 2024Disposed Of
Gulshan Singh Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0010
High Courts03 Apr 2024Dismissed
Saja Banoo And Others Vs J&K, Special Tribunal, Srinagar And Others
Jammu And Kashmir High Court · (2024) 04 J&K CK 0013
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section, Order 41 Rule 3Jammu And Kashmir Agrarian Reforms Rules, 1977 — Rule 4(a)