High Courts04 Mar 2010Allowed
Bharat Sanchar Nigam Ltd. Vs Gurmeet Singh
Jammu And Kashmir High Court · AIR 2010 J&K 89
Telegraph Act, 1885 — Section 7B
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 369 of 610
High Courts04 Mar 2010Allowed
Kerosene Oil Retails Association Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 774
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3
High Courts04 Mar 2010Dismissed
Nazir Ahmad Dar Vs Mst. Nabza and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 80
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Mar 2010Allowed
National Insurance Co. Ltd. Vs Mst. Saja Begum and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 91
Motor Vehicles Act, 1988 — Section 10, 113, 149, 166, 168
High Courts04 Mar 2010Dismissed
Executive Engineer, Public Health Engineering Vs Farooq Ahmad Lone
Jammu And Kashmir High Court · (2010) 2 JKJ 100
Payment of Wages Act, 1936 — Section 15, 17, 18, 20, 22
High Courts04 Mar 2010Allowed
Mohd. Yousuf Bhat Vs Mohd. Maqbool Kumar
Jammu And Kashmir High Court · (2010) 2 JKJ 125
Criminal Procedure Code, 1973 (CrPC) — Section 200Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts04 Mar 2010
Kerosene Oil Retails Association Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 879
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3Kerosene Oil (Licensing) Order, 1974 — Rule 13, 7
High Courts04 Mar 2010Allowed
Mst. Rubeena Vs Ab. Qayoom Malik
Jammu And Kashmir High Court · (2010) 2 JKJ 852
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts03 Mar 2010
Power Grid Corporation of India Vs Pardeep Abrol and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 225
Arbitration Act, 1940 — Section 20
High Courts02 Mar 2010
Balbir Kumar Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 238
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts01 Mar 2010
Alisha Kour & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2010) 2 JKJ 863
Constitution of India, 1950 — Article 14, 226
High Courts26 Feb 2010Dismissed
Mehraj-ud-din Dar Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 557
Constitution of India, 1950 — Article 14
High Courts26 Feb 2010Dismissed
Villager of Rangil Vs Dean Faculty of Fisheries and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 859
High Courts26 Feb 2010Allowed
Shabir Ahmad Shah Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 409
Jammu and Kashmir Public Safety Act, 1978 — Section 10(b)
High Courts26 Feb 2010Allowed
Gian Singh Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 4 Crimes 351 : (2010) 2 JKJ 903
Ranbir Penal Code, 1989 — Section 201, 304II
High Courts25 Feb 2010Dismissed
Mst. Zaina Banoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 533
High Courts19 Feb 2010Allowed
Sunandan Kumar Vs State and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 833
Ranbir Penal Code, 1989 — Section 420
High Courts18 Feb 2010Allowed
Shaheen (Mrs.) Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 508
Constitution of India, 1950 — Article 136, 226, 227, 32, 323A
High Courts18 Feb 2010Allowed
All India NHPC Diploma Engineers and Others Vs NHPC Ltd. and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 915
Constitution of India, 1950 — Article 14
High Courts18 Feb 2010Dismissed
National Insurance Co. Ltd. and Another Vs Mehbooba Shabnam
Jammu And Kashmir High Court · AIR 2010 J&K 111