High Courts08 Apr 2010Allowed
Parshottam Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 797
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 367 of 610
High Courts07 Apr 2010Allowed
Mohd. Iqbal Bhat and Others Vs State and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 699
Constitution of India, 1950 — Article 14
High Courts06 Apr 2010Dismissed
Villagers of Jawbera and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 14
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
High Courts06 Apr 2010Allowed
Farooq Ahmed Shah Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 693 : (2010) 6 SLR 177
High Courts05 Apr 2010
Pawan Kumar Gupta Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 253
Arbitration and Conciliation Act, 1996 — Section 30, 33
High Courts05 Apr 2010Dismissed
State Vs Talib Hussain
Jammu And Kashmir High Court · (2011) CriLJ 935 : (2011) 1 Crimes 636 : (2011) 3 DMC 67 : (2010) 2 JKJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 174, 342
High Courts03 Apr 2010Dismissed
Irshada Banoo Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 728 : (2011) 1 LLJ 519
Constitution of India, 1950 — Article 14, 16, 226
High Courts01 Apr 2010Allowed
Rukhsana Manzoor Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 220
Constitution of India, 1950 — Article 14, 16
High Courts01 Apr 2010
Firdous Ahmad Shah Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 2 JKJ 320
Constitution of India, 1950 — Article 22(5), 22(5)
High Courts29 Mar 2010Dismissed
Mohd. Rafiq Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 194
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31(1)
High Courts27 Mar 2010Allowed
Ab. Rahim Shojla Vs Chairman cum Managing Director and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 704
General Insurance Business (Nationalisation) Act, 1972 — Section 16, 17A
High Courts26 Mar 2010Allowed
Zabir Ahmed Vs State and Another
Jammu And Kashmir High Court · (2010) 4 Crimes 309 : (2010) 2 JKJ 6 : (2011) 7 RCR(Criminal) 754
Ranbir Penal Code, 1989 — Section 124A, 212
High Courts26 Mar 2010Allowed
Ab. Qadeer Kumar Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 76
High Courts26 Mar 2010Allowed
Gh. Nabi and Others Vs Amrik Singh and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 182
High Courts25 Mar 2010Dismissed
Naresh Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 516
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts25 Mar 2010Allowed
Shabir Ahmad Zargar Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 110
Constitution of India, 1950 — Article 22
High Courts25 Mar 2010
Abdul Rashid, Noor Din and Hadayatullah Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 445
Constitution of India, 1950 — Article 21, 22
High Courts25 Mar 2010
Shree Mata Devi Shrine Board and Another Vs Gandarb Singh and Others
Jammu And Kashmir High Court · (2010) 127 FLR 832 : (2010) 2 JKJ 475 : (2010) 4 LLJ 657
Contract Labour (Regulation and Abolition) Act, 1970 — Section 21Factories Act, 1948 — Section 7Payment of Wages Act, 1936 — Section 15, 3
High Courts25 Mar 2010Allowed
Managing Director SFC and Others Vs Jagmohan Singh and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 598
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A
High Courts25 Mar 2010Allowed
Javeed Ahamad Shah Vs Parveena Banoo and Others
Jammu And Kashmir High Court · (2011) ACJ 2520 : (2010) 2 JKJ 869
Motor Vehicles Act, 1988 — Section 166, 168, 2, 35, 39