High Courts14 May 2010
Mohd. Ashraf Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 691
Essential Commodities Act, 1955 — Section 3, 7Ranbir Penal Code, 1989 — Section 120B, 420
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 364 of 610
High Courts14 May 2010Dismissed
Ab. Gani Bhat Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 45
Contempt of Courts Act, 1971 — Section 19
High Courts14 May 2010Allowed
Raman Sethi and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 185
JAMMU AND KASHMIR LAND GRANTS ACT, 1960 — Section 6
High Courts13 May 2010
Mohan Singh and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 59
Jammu and Kashmir Sikh Gurdwaras and Religious Endowments Act, 1973 — Section 19, 3, 9Jammu and Kashmir Sikh Gurdwaras and Religious Endowments Rules, 1975 — Rule 63B
High Courts13 May 2010
Ama Lone Vs Mst. Mugli.
Jammu And Kashmir High Court · AIR 2010 J&K 100
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2)
High Courts13 May 2010
Mohammad Amin Dar Vs Gajinder Singh and Others
Jammu And Kashmir High Court · AIR 2010 J&K 102
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 May 2010
Mohammad Amin Dar Vs Gajinder Singh & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 838
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts13 May 2010
Manju Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 643
High Courts13 May 2010Dismissed
Surinder Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 649
High Courts07 May 2010Dismissed
Talib Hussain and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 721
High Courts06 May 2010Allowed
Mohd Iqbal Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 732
High Courts05 May 2010Allowed
Himachal Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 74
High Courts05 May 2010
Shair Mohammad Khan Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 05 J&K CK 0001
Limitation Act, 1908 — Section 5
High Courts04 May 2010Allowed
Dharam Pal Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 64
High Courts04 May 2010Dismissed
Shafeeqa Akhter and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 1
High Courts04 May 2010Dismissed
Nazima Amin Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 3
High Courts04 May 2010
Ab. Hamid Mir and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 734
Constitution of India, 1950 — Article 14, 16
High Courts03 May 2010
Raj Kumar Mahajan and others Vs State and others
Jammu And Kashmir High Court · (2010) 05 J&K CK 0034
Constitution of India, 1950 — Article 226Jammu and Kashmir Municipal Corporation Act, 2000 — Section 324
High Courts03 May 2010Dismissed
Oriental Insurance Company Ltd. Vs Nazir Ahmad Chowdhary and Others
Jammu And Kashmir High Court · (2011) ACJ 2385 : (2010) 2 JKJ 291
Motor Vehicles Act, 1988 — Section 1, 13, 147, 149, 15
High Courts03 May 2010
Ch. Nagar Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 12
Ranbir Penal Code, 1989 — Section 120B, 409