High Courts07 Jul 2010Dismissed
Hans Raj Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 612
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 362 of 610
High Courts07 Jul 2010Allowed
Rattan Singh Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 782
High Courts01 Jul 2010
Shakeel Ahmad Andrabi Vs State & Ors.
Jammu And Kashmir High Court · (2010) 4 JKJ 853
Jammu and Kashmir Municipal Corporation Act, 2000 — Section 157Land Grants Rules, 1960 — Rule 3
High Courts01 Jul 2010Allowed
Hanifa Begum and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 750
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 163(A)
High Courts05 Jun 2010Allowed
Ashaq Hussain Sheikh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 51
Passports Act, 1967 — Section 5
High Courts05 Jun 2010Allowed
Gh. Nabi Parray Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 66
High Courts05 Jun 2010Dismissed
Gul Sameena Tabasum and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 70
Constitution of India, 1950 — Article 226
High Courts05 Jun 2010Allowed
Yog Raj Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 30
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 376, 511
High Courts05 Jun 2010Allowed
Neelam Kiranjeet Kour Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 48
High Courts05 Jun 2010
Abdul Salam Wani and Others Vs Mohd. Subhan Khan and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 629
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts05 Jun 2010
Mohd. Ahsan Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 651
Jammu and Kashmir Public Safety Act, 1978 — Section 17, 8(4)
High Courts05 Jun 2010Allowed
Mohd. Saleem Wani Vs State and Another
Jammu And Kashmir High Court · (2010) 4 JKJ 659
Jammu and Kashmir Public Safety Act, 1978 — Section 8(4)
High Courts05 Jun 2010
Ghulam Nabi Bhat Vs Mohd. Abdullah and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 668
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts05 Jun 2010Dismissed
Ulfat Jan Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 678
Control of Building Operations Regulations, 1998 — Regulation 10Jammu and Kashmir Building Operation Act, 1998 — Section 13, 3, 5
High Courts05 Jun 2010
Ghulam Ali Sheikh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 689
High Courts05 Jun 2010
Ghulam Qadir Bhat Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 729
Ranbir Penal Code, 1989 — Section 120B, 302
High Courts03 Jun 2010Allowed
Harbans Lal and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 686
Jammu and Kashmir Land Revenue Act, 1996 — Section 11
High Courts03 Jun 2010Allowed
Narinder Paul Choudhary Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 688
High Courts03 Jun 2010Dismissed
Shafiqa Banu Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 748
High Courts03 Jun 2010
Syed Amjad Ali and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 4 JKJ 763