High Courts21 May 2024Dismissed
Imran Rashid Rather Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0065
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 35 of 609
High Courts20 May 2024Allowed
Harbhajan Kour And Another Vs U. T. Of J&K And Another
Jammu And Kashmir High Court · (2024) 05 J&K CK 0055
Indian Penal Code, 1860 — Section 109, 323, 498A
High Courts20 May 2024Allowed/Disposed Of
Farooq Ahmad Sheikh And Others Vs Tariq Ahmad Malik And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0054
Constitution Of India, 1950 — Article 14, 8, 21 226Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts17 May 2024Dismissed/Allowed
Junaid Qayoom And Others Vs U. T. Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 37, 50
High Courts17 May 2024Dismissed
Baldev Raj Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0038
Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3Jammu And Kashmir Excise Act, 1958 — Section 48, 48(E)
High Courts17 May 2024
Zahoor Ahmad Sheikh Vs UT Of J&K
Jammu And Kashmir High Court · (2024) 05 J&K CK 0037
Constitution Of India, 1950 — Article 21)
High Courts15 May 2024Allowed/Disposed Of
Abdul Majid Khan Vs Jammu & Kashmir Industries Limited And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0041
Constitution Of India, 1950 — Article 14, 16, 226Constitution Of Jammu And Kashmir, 1956 — Section 10
High Courts15 May 2024Dismissed
Tanseem Ahmad Sheikh Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2024) 05 J&K CK 0040
Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts14 May 2024Disposed Of
MTR. Zubaida Salaria And Others Vs State Of J&K
Jammu And Kashmir High Court · (2024) 05 J&K CK 0051
High Courts14 May 2024Dismissed
Gourav Khajuria Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0050
Constitution Of India, 1950 — Article 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1998 — Section 3
High Courts14 May 2024Disposed Of
Umar Nazir Rather Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0049
Indian Penal Code, 1860 — Section 120B, 420
High Courts14 May 2024Dismissed
Inayat Rashid Bhat Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2024) 05 J&K CK 0048
Constitution Of India, 1950 — Article 19, 22(5), 22(S)
High Courts14 May 2024Dismissed
Ajaz Ahmed Peer Vs Government Of J&K And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0047
High Courts14 May 2024Dismissed
Reyaz Ahmad Rah Vs Rabia Jan
Jammu And Kashmir High Court · (2024) 05 J&K CK 0046
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts14 May 2024Dismissed
Mohammad Qasim Paswal Vs Mohammad Ramzan Wani
Jammu And Kashmir High Court · (2024) 05 J&K CK 0045
Constitution Of India, 1950 — Article 227
High Courts14 May 2024Allowed
Raja And Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0044
Constitution Of India, 1950 — Article 14, 142Jammu And Kashmir Road Transport Corporation Employees Service Regulations, 1979 — Regulation 144(ii)
High Courts13 May 2024Disposed Of
Samitri Devi Alias Mohini Vs Bhuvnesh And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0053
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2024Allowed
Bhawani Kaintura And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0052
Code Of Criminal Procedure, 1973 — Section 201, 408, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201, 408
High Courts10 May 2024Dismissed
Shafiq Ahmed Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0043
Land Acquisition Act, 1990 — Section 4, 4(1), 6, 7
High Courts09 May 2024Allowed
Rehmatullah Naik Vs U.T. Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 05 J&K CK 0042
Constitution Of India, 1950 — Article 226