High Courts29 Aug 2014
Charanjit Singh and Others Vs State of J&K
Jammu And Kashmir High Court · (2014) 4 JKJ 309
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 313 of 610
High Courts27 Aug 2014Allowed
Ab. Razak Shah and Others Vs Mir Akbar Khan and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 100
High Courts26 Aug 2014Dismissed
Sarfaraz College of Education Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 454
High Courts23 Aug 2014Disposed off
Qamar Rayees Khan Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 470
High Courts23 Aug 2014
B.R. Manhas Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2015) 3 JKJ 239
High Courts22 Aug 2014Disposed off
Atul Khajuria and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 688
High Courts21 Aug 2014Dismissed
Uttam Chand Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 539
High Courts20 Aug 2014Dismissed
Lone Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 422
High Courts20 Aug 2014Dismissed
Aisha Vs Saleema Bano and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 242
High Courts20 Aug 2014Dismissed
Road Master Asphaltic and Granular Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 427
High Courts20 Aug 2014Allowed
State of JandK Vs Raj and Co. and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 443
High Courts14 Aug 2014
Shabrooz Ahmad Rather Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 482
High Courts14 Aug 2014Disposed off
Abdullah Shah Vs Amin Shah and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 118
High Courts14 Aug 2014
Latief Mir Vs Chairman-cum-MD, United India Insurance Co. and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 49
High Courts14 Aug 2014
Syed Javaid Hussain Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 54
High Courts14 Aug 2014
Gh. Mohammad Changa and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 578
High Courts13 Aug 2014
Shazia Aziz Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 525
High Courts12 Aug 2014
Markazi Tahaf-U-Ze Qabristan Committee Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 519