High Courts28 Oct 2014Disposed off
Pinky Raina Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 485
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 311 of 610
High Courts28 Oct 2014
Akhtar Rashid Mir and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 58
High Courts21 Oct 2014
Satpal Singh Vs State
Jammu And Kashmir High Court · (2014) 4 JKJ 397
Arms Act, 1959 — Section 25, 26, 27, 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 342, 364, 374Ranbir Penal Code, 1989 — Section 109, 120B, 121, 121, 122
High Courts20 Oct 2014
Syed Amin Tabish Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 189
High Courts17 Oct 2014Dismissed
Romal Singh Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 95
High Courts16 Oct 2014Dismissed
State of JandK Vs Randeep Singh
Jammu And Kashmir High Court · (2015) 1 JKJ 183
High Courts16 Oct 2014
Rajinder Singh Jamwal Vs Kiran
Jammu And Kashmir High Court · (2014) 4 JKJ 564
High Courts16 Oct 2014
Bashir Ahmed Wagay Vs State of J&K
Jammu And Kashmir High Court · (2014) 4 JKJ 289
High Courts14 Oct 2014
Mehta Harshwardhan Vs Chairman-cum-Managing Director
Jammu And Kashmir High Court · (2014) 4 JKJ 194
High Courts13 Oct 2014Disposed off
Qadir Wani Vs Ab. Gani Mir
Jammu And Kashmir High Court · (2015) 1 JKJ 13
High Courts01 Oct 2014Dismissed
State of JandK Vs Rajinder Kumar
Jammu And Kashmir High Court · (2015) 1 JKJ 313
High Courts01 Oct 2014
Gagan Deep Singh Vs Spl. Public Prosecutor Jammu
Jammu And Kashmir High Court · (2014) 10 J&K CK 0003
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 497, 498Jammu and Kashmir Juvenile Justice Act, 1997 — Section 18, 2, 2(h), 2(m), 20Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 2(n)
High Courts30 Sept 2014Dismissed
Azhan Aziz Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 448
High Courts30 Sept 2014
Sarain Singh and Others Vs State
Jammu And Kashmir High Court · (2014) 4 JKJ 488
High Courts26 Sept 2014Dismissed
Reyaz Ahmad Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 09 J&K CK 0004
High Courts26 Sept 2014Disposed Off
Union of India Vs Ravinder Kapoor
Jammu And Kashmir High Court · (2014) 09 J&K CK 0003
High Courts26 Sept 2014Allowed
Shagun Mahajan Vs Omer Bashir Itoo
Jammu And Kashmir High Court · (2014) 09 J&K CK 0002