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Jammu And Kashmir High Court judgments

12,196 judgments · page 202 of 610

High Courts08 May 2019Disposed Off

Abdul Rehman Mir And Anr @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 05 J&K CK 0022

National Investigation Agency Act, 2008 — Section 6, 10, 11, 11(1), 13, 21, 21(2)(3) 21(4), 21(2), 22, 22(3)Code Of Criminal Procedure, 1973 — Section 154, 161, 167, 167(2), 167(2)(a)(i), 167(2)(a)(ii), 173, 439Code Of Criminal Procedure, 1898 — Section 344, 497
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High Courts08 May 2019Allowed

Yash Paul And Anr @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2019) 05 J&K CK 0020

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 380, 454Code Of Criminal Procedure, 1973 — Section 320, 482
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