High Courts03 Jun 2019
Javid Ahmad Mir & Ors Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 06 J&K CK 0002
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 200 of 610
High Courts03 Jun 2019Disposed Off
Nitu Kumar & Anr Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 06 J&K CK 0001
Constitution Of India, 1950 — Article 21
High Courts30 May 2019Dismissed
Varinder Kumar And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 05 J&K CK 0067
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 498ACode Of Criminal Procedure, 1973 — Section 156(3), 173, 482Code Of Criminal Procedure, 1898 — Section 561A
High Courts30 May 2019
Suman Sharma And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 05 J&K CK 0066
Code Of Criminal Procedure, 1973 — Section 173, 221(7), 251A, 251A(3)(2), 349Code Of Criminal Procedure, 1898 — Section 562Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 109, 406, 498A
High Courts30 May 2019Dismissed
Maniza Khatoon And Anr Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 05 J&K CK 0065
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 468, 471, 474Code Of Criminal Procedure, 1989 — Section 156(3)
High Courts30 May 2019Allowed
Vikas Sethi Vs Rajeev Singh
Jammu And Kashmir High Court · (2019) 05 J&K CK 0064
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420
High Courts30 May 2019Dismissed
State Vs Sanjay Kumar
Jammu And Kashmir High Court · (2019) 05 J&K CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18
High Courts30 May 2019Dismissed
Nirmal Singh And Another Vs State Through Advocate General Jammu & Kashmir Govt
Jammu And Kashmir High Court · (2019) 05 J&K CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 41, 42, 42(1), 42(2), 43, 44, 52, 55, 57Evidence Act, 1872 — Section 134
High Courts30 May 2019Dismissed
Sanjay Singh Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0061
Jammu And Kashmir Control Of Building Operation Act, 1988 — Section 7(1), 7(3), 8Code Of Criminal Procedure, 1973 — Section 133
High Courts30 May 2019Dismissed
Oriental Insurance Company Limited Vs State Of Jammu & Kashmir State Consumer Redressal Commission And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0060
High Courts30 May 2019Dismissed
Satish Kumar And Ors Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0059
Jammu And Kashmir Government Business Rules — Rule 8
High Courts28 May 2019Disposed Off
Surjeet Singh And Anr Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 05 J&K CK 0051
Constitution Of India, 1950 — Article 21
High Courts28 May 2019
State Of Jammu & Kashmir And Others Vs Krishan Kumar And Other
Jammu And Kashmir High Court · (2019) 05 J&K CK 0050
High Courts28 May 2019Allowed
Dr. Manu Arora Vs Dr. Shabnam Rives And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0049
Indian Medical Council Act, 1956 — Section 13(3)
High Courts28 May 2019Dismissed
Harish Chander Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0048
High Courts28 May 2019Allowed
Narinder Kour And Others Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 05 J&K CK 0047
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 498A
High Courts27 May 2019
Ved Parkash Vs Sourabh Bhagat And Ors
Jammu And Kashmir High Court · (2019) 05 J&K CK 0052
High Courts24 May 2019Dismissed
Mohd. Ayaz Sheikh And Ors Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 05 J&K CK 0068
High Courts24 May 2019Dismissed
Gurdeep Singh Vs Senior Superintendent Of Police, Crime Branch, Jammu
Jammu And Kashmir High Court · (2019) 05 J&K CK 0058
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1898 — Section 512, 561ACode Of Criminal Procedure, 1973 — Section 161, 164A, 438
High Courts24 May 2019Dismissed
Varun Slathia And Others Vs Divya Gupta
Jammu And Kashmir High Court · (2019) 05 J&K CK 0057
Code Of Criminal Procedure, 1898 — Section 488, 561AJammu And Kashmir Protection Of Women From Domestic. Violence Act, 2010 — Section 23Code Of Criminal Procedure, 1973 — Section 125, 488