COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 180 of 610

High Courts05 Feb 2020Disposed Of

Maharaj Krishan Pandita And OthersVs State And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0008

Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales), Act 1997 — Section 4

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High Courts05 Feb 2020Dismissed

Divakar Rai Vs J&K Special Tribunal And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0007

Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 21

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High Courts05 Feb 2020Dismissed

Lal Khan Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0006

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 188, 379, 420, 427, 447, 458, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 362, 482

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High Courts05 Feb 2020Disposed Of

Nighat Jabeen Vs State Of JK & Ors

Jammu And Kashmir High Court · (2020) 02 J&K CK 0005

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High Courts04 Feb 2020Dismissed

Jawahar Lal Koul And Others Vs Ghulam Mohd. And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0039

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High Courts04 Feb 2020Disposed Of

Pardeep Motors Hire Purchase Corporation And Anr Vs Jagdish Raj And Anr

Jammu And Kashmir High Court · (2020) 02 J&K CK 0037

Code Of Criminal Procedure, 1973 — Section 561(A), 156(3)Indian Penal Code, 1860 — Section 341, 383

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High Courts04 Feb 2020Disposed Of

Shameema Vs Masrat Ahmad Mir & Ors

Jammu And Kashmir High Court · (2020) 02 J&K CK 0004

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High Courts04 Feb 2020Dismissed

Ashok Kumar Chib & Another Vs R. K. Goyal, Principal Secy. Home Deptt. And Anr

Jammu And Kashmir High Court · (2020) 02 J&K CK 0003

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High Courts04 Feb 2020Dismissed

State through Police Station Vs Sumashwar Kumar And Another

Jammu And Kashmir High Court · (2020) 02 J&K CK 0002

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High Courts04 Feb 2020Disposed Of

Sushil Singh Charak Vs Union Of India And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0001

Constitution Of India, 1950 — Article 14, 16

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High Courts03 Feb 2020Disposed Of

Anil Kumar Vs State Th. Education Deptt And Others

Jammu And Kashmir High Court · (2020) 02 J&K CK 0036

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High Courts31 Jan 2020Allowed

Indresh Kumar And Another Vs Babita Devi And Others

Jammu And Kashmir High Court · (2020) 01 J&K CK 0024

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 506

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High Courts31 Jan 2020Disposed Of

Subash Singh Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 01 J&K CK 0022

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High Courts30 Jan 2020

Mohammad Iqbal Ganai And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 01 J&K CK 0027

Constitution Of India, 1950 — Article 14

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High Courts30 Jan 2020Disposed Of

Manzoor Ahmad Khan & Ors Vs State Of Jk & Ors

Jammu And Kashmir High Court · (2020) 01 J&K CK 0019

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High Courts29 Jan 2020Disposed Of

Pooja Sharma And Others Vs State And Others

Jammu And Kashmir High Court · (2020) 01 J&K CK 0021

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High Courts28 Jan 2020Dismissed

State Through Sho P/S Billawar Vs Rajinder Kumar

Jammu And Kashmir High Court · (2020) 01 J&K CK 0026

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 341, 376Code Of Criminal Procedure, 1973 — Section 156(3), 164(A)

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High Courts28 Jan 2020Dismissed

Sgf Infra Private Limited Vs State Of J&K And Other

Jammu And Kashmir High Court · (2020) 01 J&K CK 0025

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High Courts28 Jan 2020Disposed Off

Karnal Singh Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2020) 01 J&K CK 0023

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 156(3), 439, 498

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High Courts28 Jan 2020Dismissed

Manzoor Ahmad Lone Vs Haseena And Ors

Jammu And Kashmir High Court · (2020) 01 J&K CK 0018

Code Of Criminal Procedure, 1973 — Section 482, 561AJammu And Kashmir Protection Of Women from Domestic Violence Act, 2010 — Section 12

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