High Courts10 Feb 2020Allowed
Joginder Sharma Vs State Of J&K And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0046
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 179 of 610
High Courts10 Feb 2020Dismissed
Mohd. Ahsan Zargar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0045
High Courts10 Feb 2020Dismissed
Harvinder Pal Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0038
Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)
High Courts10 Feb 2020Dismissed
Sushma Sharma And Others Vs State And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0017
Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 24Constitution Of India, 1950 — Article 226
High Courts10 Feb 2020Disposed Of
Jammu Development Authority Vs Beant Kour And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0016
High Courts10 Feb 2020Disposed Of
Imtiaz Ahmed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0015
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 107, 110, 151Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 379
High Courts10 Feb 2020Partly Allowed
United India Insurance Company Vs Zahoora Begum And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0014
High Courts07 Feb 2020Dismissed
Iftikhar Misger And Ors Vs Union Of India And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0060
Jammu And Kashmir Public Safety Act, 1978 — Section 8(3)Cinematograph Act, 1952 — Section 5(B), 5(C), 6(1)
High Courts07 Feb 2020Dismissed
Dr. Shaheena Ahangar And Ors Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0059
Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B)Code Of Criminal Procedure, 1973 — Section 155(2), 156, 482, 561(1), 561(A)
High Courts07 Feb 2020Dismissed
Om Singh Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0044
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2020Dismissed
Mohd. Muzammal Khan Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0043
High Courts07 Feb 2020Dismissed
Mian Abdul Qayoom Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0013
Jammu And Kashmir Public Safety Act, 1978 — Section 4(4), 8, 8(1), 8(3), 8(4), 9, 10, 10(A), 13, 13(1), 13(2), 14, 15, 16, 17, 17(1), 18Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 425Constitution Of India, 1950 — Article 22, 22(4), 22(5), 35(A), 226
High Courts07 Feb 2020Disposed Of
All J&K Border Roads Labour (Gref) Union Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0012
Constitution Of India, 1950 — Article 141
High Courts06 Feb 2020Dismissed
Mohammad Aslam Dar Vs Mst. Barkat Aslam Dar And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0062
High Courts06 Feb 2020Dismissed
Rafiq Ahmad Wani And Ors Vs Jammu And Kashmir Bank Ltd. And Ors
Jammu And Kashmir High Court · (2020) 02 J&K CK 0061
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 3, 3(3)(A), 13, 13(2), 13(4), 14, 14(1), 17(A)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 8(2)
High Courts05 Feb 2020Disposed Of
Arvind Gupta Vs Commissioner Of Sales Tax Department, J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0042
Jammu And Kashmir Goods AND Services Tax Act, 2017 — Section 129(1)Central Goods And Service Tax Act, 2017 — Section 107, 129(1)Integrated Goods And Service Tax Act, 2017 — Section 20
High Courts05 Feb 2020Disposed Of
Satish Pandita Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 02 J&K CK 0041
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 406, 420, 465, 467, 468, 471Indian Penal Code, 1860 — Section 439, 498
High Courts05 Feb 2020Allowed
Commissioner/Secretary To Govt. School Education Department And Others Vs Ranjana Sharma And Another
Jammu And Kashmir High Court · (2020) 02 J&K CK 0011
High Courts05 Feb 2020Disposed Of
Deepika Singh Rajawat Vs State Of J&K
Jammu And Kashmir High Court · (2020) 02 J&K CK 0010
High Courts05 Feb 2020Allowed
Dalbir Singh And Anr Vs Union Territory Of J&K And Anr
Jammu And Kashmir High Court · (2020) 02 J&K CK 0009
Code Of Criminal Procedure, 1973 — Section 320, 482, 488, 489Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 498(A)