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Jammu And Kashmir High Court judgments

12,194 judgments · page 157 of 610

High Courts13 Aug 2020Dismissed

Azad Ahmad Shah Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0085

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 188, 336, 341, 353, 380, 457Constitution Of India, 1950 — Article 370
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High Courts13 Aug 2020Disposed Off

Tanveer Malik Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0060

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 406, 420Code Of Criminal Procedure, 1973 — Section 161, 164(A)Constitution Of India, 1950 — Article 226, 300(A)
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High Courts11 Aug 2020Dismissed

Muhammad Ahsan Untoo Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0090

Jammu And Kashmir Public Safety Act, 1978 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 332, 336, 341, 376, 427, 511Unlawful Activities (Prevention) Act, 1967 — Section 13
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High Courts11 Aug 2020

Yasir Hussain Malik Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0088

Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13(2), 17, 18, 19, 20, 38, 39Constitution Of India, 1950 — Article 22(5)
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High Courts11 Aug 2020Dismissed

Mushtaq Ahmad Mir Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0087

Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)(i), 8(2)(ii), 13Code Of Criminal Procedure, 1973 — Section 161, 164Constitution Of India, 1950 — Article 22(5)
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High Courts10 Aug 2020

Bajaj Allianz Insurance Co. Ltd Vs Rafiq Ahmed And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0071

Motor Vehicles Act, 1988 — Section 2(14), 142, 147, 149, 149(2), 149(2)(c), 166, 170, 173Jammu And Kashmir Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 2003 — Rule 4
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