High Courts31 Mar 2021Dismissed
State Vs Mohd. Raees
Jammu And Kashmir High Court · (2021) 03 J&K CK 0055
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201, 302
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 131 of 611
High Courts29 Mar 2021Dismissed
Mehbooba Mufti Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0116
Passports Act, 1967 — Section 6, 6(2)(c), 11Constitution Of India, 1950 — Article 21
High Courts29 Mar 2021Dismissed
Gulshan Nazir Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0114
Passports Act, 1967 — Section 6, 6(2)(c), 11Constitution Of India, 1950 — Article 21
High Courts29 Mar 2021Disposed Of
M/S Datar Security Pvt. Ltd Vs Jammu And Kashmir Bank Ltd. And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0081
Constitution Of India, 1950 — Article 14, 226
High Courts29 Mar 2021Disposed Of
M/S K.B. Construction Company Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0076
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11, 11(6), 31(7)(a), 31(7)(b), 34, 34(2), 34(2)(b)
High Courts29 Mar 2021Dismissed
Abdul Ahad Malla Vs Government Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0063
Jammu And Kashmir Municipal Act, 2000 — Section 25
High Courts29 Mar 2021Disposed Of
Inhabitants Of Panchayat Changa (B) Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0062
High Courts29 Mar 2021Disposed Of
Nishu Kumar Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0061
High Courts29 Mar 2021Disposed Of
B.R.School Of Nursing And Others Vs Union Territory Of J&K And Other
Jammu And Kashmir High Court · (2021) 03 J&K CK 0060
High Courts29 Mar 2021Dismissed
Ankush Gupta And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0059
High Courts29 Mar 2021Partly Allowed
Talvinder Kour Vs State And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0058
High Courts29 Mar 2021Dismissed
Bholi Devi Vs Skuast And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0057
High Courts26 Mar 2021Dismissed
Abdul Majeed Dar Vs Hafiza Begum And Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0118
Code Of Criminal Procedure, 1973 — Section 488Code Of Criminal Procedure, 1898 — Section 561A
High Courts26 Mar 2021Dismissed
Mushtaq Ahmad Khan Vs Rafiq Ahmad Sheikh And Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0117
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 403, 406, 409, 417, 420, 506
High Courts26 Mar 2021Disposed Of
Ranjit Singh And Another Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0075
Indian Penal Code Act 1860 — Section 34, 417, 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts26 Mar 2021Disposed Of
Mohd. Yaqoob And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0070
Indian Penal Code Act 1860 — Section 109, 147, 307, 323, 336, 341, 366, 427
High Courts25 Mar 2021Dismissed
Ghulam Nabi Mir Vs Nisar Ahmad Mir And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0113
Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(a), Order 39 Rule 4, Order 39 Rule 10, Order 43 Rule 1
High Courts25 Mar 2021Dismissed
Bashir Ahmad Bhat Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0112
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts25 Mar 2021Dismissed
Director Health Services Kashmir And Another Vs Iqbal Ahmad Baqal
Jammu And Kashmir High Court · (2021) 03 J&K CK 0111
High Courts25 Mar 2021Dismissed
State Of J&K Vs Ravi Kumar
Jammu And Kashmir High Court · (2021) 03 J&K CK 0048
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 343, 363, 366, 376