High Courts25 May 2023Allowed
Ghulam Mohd. Wani Vs United India Insurance Co. Ltd. And Others
Jammu And Kashmir High Court · (2023) 05 J&K CK 0034
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2023
618 judgments · page 21 of 31
High Courts24 May 2023Disposed Of
Shahzada Yousaf And Ors Vs J&K Institute Of Management Public Administration And Rural Development And Anr
Jammu And Kashmir High Court · (2023) 05 J&K CK 0037
Jammu And Kashmir Civil Service Regulations Volume I — Article 128Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 30
High Courts24 May 2023Dismissed
Dr. Sham Saroop Padha Vs State Of J&K
Jammu And Kashmir High Court · (2023) 05 J&K CK 0036
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420Code Of Criminal Procedure, 1989 — Section 561A
High Courts19 May 2023Dismissed
Ramesh Chander Sehgal Vs Suresh Abrol And Ors
Jammu And Kashmir High Court · (2023) 05 J&K CK 0033
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts18 May 2023Allowed
Ranjit Kalra And Others Vs Romala Kapoor
Jammu And Kashmir High Court · (2023) 05 J&K CK 0032
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 323, 379, 380, 382, 451, 452, 448, 506Code Of Criminal Procedure, 1973 — Section 107, 151, 202, 482
High Courts18 May 2023Dismissed
Bharat Bhushan (Dead) Through His Wife Sheela Devi Vs State Of J&K
Jammu And Kashmir High Court · (2023) 05 J&K CK 0031
Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 4, 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161Code Of Criminal Procedure, 1989 — Section 342
High Courts18 May 2023Dismissed
Nazir Ahmed Vs Maqbool Ahmed
Jammu And Kashmir High Court · (2023) 05 J&K CK 0030
Code Of Civil Procedure, 1908 — Section 115
High Courts18 May 2023Dismissed
Bushan Lal Koul (Now Dead) Th. Legal Representatives Vs Chairman Airport Authority And Ors
Jammu And Kashmir High Court · (2023) 05 J&K CK 0029
Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103
High Courts18 May 2023Dismissed
Sudhir Power Ltd Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 05 J&K CK 0028
Code Of Civil Procedure, 1908 — Order 16 Rule 2
High Courts17 May 2023Allowed
Gulshan Begum And Others Vs State Of J&K And Another
Jammu And Kashmir High Court · (2023) 05 J&K CK 0018
Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 325, 327, 354, 379, 447, 504Code Of Criminal Procedure, 1973 — Section 202, 320, 482
High Courts17 May 2023Dismissed
State Of Jammu And Kashmir And Others Vs Dr. Dil Bhadur Singh
Jammu And Kashmir High Court · (2023) 05 J&K CK 0017
Jammu And Kashmir Reservation Act, 2004 — Section 2(j), 19
High Courts16 May 2023Disposed Of
Talib Hussain & Ors Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2023) 05 J&K CK 0023
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 109, 498A
High Courts16 May 2023Dismissed
Anit Kumar Vs UT Of J & K& Ors
Jammu And Kashmir High Court · (2023) 05 J&K CK 0022
Constitution Of India, 1950 — Article 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substance Act 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts16 May 2023Disposed Of
Nazir Ahmed Pala Vs UT Of J & K & Ors
Jammu And Kashmir High Court · (2023) 05 J&K CK 0021
Constitution Of India, 1950 — Article 21, 22, 22(5)Jammu And Kashmir Public Safety. Act, 1978 — Section 8, 13
High Courts16 May 2023Disposed Of
Ram Paul Sharma Vs Hon�ble High Court Of Jammu & Kashmir And Ladakh And Others
Jammu And Kashmir High Court · (2023) 05 J&K CK 0020
Constitution Of India, 1950 — Article 14, 16, 226Jammu And Kashmir High Court Staff (Condition Of Service Rules), 1968 — Rule 6
High Courts16 May 2023Dismissed
Preet Singh Vs National Insurance Co. Ltd
Jammu And Kashmir High Court · (2023) 05 J&K CK 0019
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts15 May 2023Dismissed
Aaqib Ahmed Mir Vs UT Of Jammu And Kashmir
Jammu And Kashmir High Court · (2023) 05 J&K CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 20(c), 29Code Of Criminal Procedure, 1973 — Section 436ACode Of Criminal Procedure, 1989 — Section 497D
High Courts15 May 2023Dismissed
State Of J&K And Others Vs Surinder Kumar And Others
Jammu And Kashmir High Court · (2023) 05 J&K CK 0026
High Courts15 May 2023Allowed
State Of J&K And Another Vs J And K Cable Industry And Others
Jammu And Kashmir High Court · (2023) 05 J&K CK 0025
Constitution Of India, 1950 — Article 14, 19
High Courts15 May 2023Disposed Of
State Of J&K Vs Manoj And Anr
Jammu And Kashmir High Court · (2023) 05 J&K CK 0024