High Courts06 Jul 2022Disposed Of
Pritam Chand And Another Vs United India Insurance Company Ltd. And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0001
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 18 of 31
High Courts05 Jul 2022Allowed
Danish Hussain Kakroo Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 07 J&K CK 0015
High Courts05 Jul 2022Allowed
Shabir Ahmad Dar Vs UT Of J&K And Another
Jammu And Kashmir High Court · (2022) 07 J&K CK 0014
Jammu And Kashmir Public Safety Act, 1978 — Section 8Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 364Arms Act, 1959 — Section 7, 27
High Courts05 Jul 2022Dismissed
Bilal Ahmad Sheikh Vs UT Of J&K Through Sho P/S Safapor
Jammu And Kashmir High Court · (2022) 07 J&K CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 20, 24, 27A, 37Motor Vehicles Act, 1988 — Section 207
High Courts05 Jul 2022Disposed Of
Aqib Ahmad Pinchoo Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2022) 07 J&K CK 0012
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 7, 9, 29, 30
High Courts05 Jul 2022Allowed/Disposed Of
Ishfaq Ahmad Khan Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0011
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 161, 342, 540Evidence Act, 1872 — Section 118
High Courts05 Jul 2022Dismissed
Hanifa Deva And Others Arshad Hussain And Others Vs Director SKIMS
Jammu And Kashmir High Court · (2022) 07 J&K CK 0010
Constitution Of India, 1950 — Article 14, 16, 16(1)Sheri- Kashmir Institute Of Medical Sciences Subordinate Services Recruitment Rules 1998 — Rule 5
High Courts05 Jul 2022Dismissed/Disposed Of
Vessu Welfare Committee And Ors Vs Relief And Rehabilitation Commissioner And Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0009
Constitution Of India, 1950 — Article 226Jammu And Kashmir Public Premises (Eviction Of Unauthorized Occupants) Act, 1988 — Section 2(g), 4, 4(1), 12
High Courts05 Jul 2022Dismissed
Ghulam Mohammad Sofi Vs Union Of India & Ors
Jammu And Kashmir High Court · (2022) 07 J&K CK 0008
High Courts04 Jul 2022Disposed Of
Sunny Gupta Vs Union Territory Of J&K Through Principal Secretary And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0007
Code Of Criminal Procedure, 1973 — Section 164, 299, 482Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 19, 20, 23, 30, 38, 39Arms Act, 1959 — Section 3, 7, 25
High Courts04 Jul 2022Disposed Of
Inder Kumar Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2022) 07 J&K CK 0006
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 27A, 29, 37
High Courts04 Jul 2022Allowed/Disposed Of
Kaku Ram Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2022) 07 J&K CK 0005
Constitution Of India, 1950 — Article 136, 142, 226, 300AConstitution Of Jammu And Kashmir, 1956 — Section 4, 103
High Courts29 Jun 2022Dismissed
Bajaj Allianz General Insurance Company Limited Vs Abdul Ahad Bhat And Others
Jammu And Kashmir High Court · (2022) 06 J&K CK 0027
High Courts28 Jun 2022Dismissed
Javid Ahmad Naik Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2022) 06 J&K CK 0026
Constitution Of India, 1950 — Article 35A, 226, 227, 234, 235, 311, 311(2), 370Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 33, 34Constitution Of Jammu And Kashmir, 1956 — Section 109, 111, a126, 126(2), 126(c), 126(d)
High Courts28 Jun 2022Dismissed
Owais Adil Parray Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 06 J&K CK 0025
Code Of Civil Procedure, 1908 — Order 7 Rule 11Jammu And Kashmir Land Revenue Act, 1996 — Section 94, 94(1), 95, 95(1), 95(2), 139, 139(2)
High Courts28 Jun 2022Disposed Of
Arshid Ahmad Lone Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2022) 06 J&K CK 0024
High Courts27 Jun 2022Disposed Of
Bilal Ahmad Nengroo And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 06 J&K CK 0023
High Courts27 Jun 2022Disposed Of
Jahangir Ahmad Khar & Anr Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 06 J&K CK 0022
High Courts27 Jun 2022Allowed
Mehraj Ud Din Dar Vs UT Of J&K And Anr
Jammu And Kashmir High Court · (2022) 06 J&K CK 0021
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts27 Jun 2022Allowed
Irshad Ahmad Reshi Vs Government Of J&K And Ors
Jammu And Kashmir High Court · (2022) 06 J&K CK 0020
Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 18, 20, 38, 39Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20