High Courts24 Aug 2022Allowed
Jalal Ud Din Ganai Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0043
Constitution Of India, 1950 — Article 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2022
616 judgments · page 13 of 31
High Courts24 Aug 2022Dismissed
Syed Mohammad Azhar Amin Shah Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0042
Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 19
High Courts24 Aug 2022Allowed
Yameen Altaf Dar Vs Ut Of J&K & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0041
Constitution Of India, 1950 — Article 22(5)
High Courts24 Aug 2022Dismissed
Rayees Ahmad Bhat Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0040
Explosive Substances Act, 1908 — Section 3, 5Indian Penal Code, 1860 — Section 307Unlawful Activities (Prevention) Act, 1967 — Section 16
High Courts24 Aug 2022Dismissed
Rishi Sharma Director Haustus Biotech Private Limited Vs Bilal Ahmad Rather, Drugs Inspector
Jammu And Kashmir High Court · (2022) 08 J&K CK 0039
Drugs And Cosmetics Act, 1940 — Section 18(a)(i), 32, 32A, 34Code Of Criminal Procedure, 1973 — Section 319, 319(1), 319(2), 319(3)Prevention Of Food Adulteration Act, 1954 — Section 16(1), 20, 20A, 20A(1)
High Courts24 Aug 2022Dismissed
Mst. Hameeda Vs State Of J&K & Anr
Jammu And Kashmir High Court · (2022) 08 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 353, 447ACode Of Criminal Procedure, 1973 — Section 161, 482
High Courts24 Aug 2022Dismissed
Bashir Ahmad Dada & Ors Vs Ghulam Mohi Ud Din
Jammu And Kashmir High Court · (2022) 08 J&K CK 0037
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 406, 420, 493, 494, 495, 496Code Of Criminal Procedure, 1973 — Section 198
High Courts24 Aug 2022Allowed
Bharti Airtel Limited Company & Ors Vs Malik Mushtaq
Jammu And Kashmir High Court · (2022) 08 J&K CK 0036
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 109, 120B, 406, 415, 418, 420
High Courts24 Aug 2022Disposed Of
State Through P/S Zainapora Vs Zia Mustaffa & Ors
Jammu And Kashmir High Court · (2022) 08 J&K CK 0035
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 307, 326, 395, 427, 450Arms Act, 1959 — Section 7, 27Police Act, 1861 — Section 30
High Courts24 Aug 2022Dismissed
Universal Sompo General Insurance Co. Ltd Vs Arti Devi And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0026
High Courts23 Aug 2022Dismissed
Bashir Ahmad Wani Vs Jammu And Kashmir Grameen Bank And Another
Jammu And Kashmir High Court · (2022) 08 J&K CK 0045
Bank Of Baroda (Employees) Pension Regulations, 1995 — Article 6, 22
High Courts23 Aug 2022Dismissed
Abdul Hameed Bhat &Anr Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0044
High Courts23 Aug 2022Dismissed
Amit Sharma Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0030
High Courts23 Aug 2022Disposed Of
United India Insurance Co. Ltd Vs Parveen Chand And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0029
High Courts23 Aug 2022Disposed Of
National Insurance Co. Ltd Vs Bimla Devi And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0028
High Courts23 Aug 2022Dismissed
Kuldeep Singh Vs State And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0027
High Courts22 Aug 2022Disposed Of
Mohammad Ramzan Bhat & Ors Vs UT Of J&K & Anr
Jammu And Kashmir High Court · (2022) 08 J&K CK 0047
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 498A
High Courts22 Aug 2022
Mukhtar Ahmad Bhat Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2022) 08 J&K CK 0046
Jammu And Kashmir Civil Service Regulations, Volume II — Article 168(A)Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 2(e), 30, 33, 34, 35
High Courts22 Aug 2022Partly Allowed
Nazir Hussain And Others Vs Mohd. Fareid And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0032
High Courts22 Aug 2022Partly Allowed
Suman Devi And Others Vs Ashok Kumar And Others
Jammu And Kashmir High Court · (2022) 08 J&K CK 0031