High Courts18 Feb 2021Dismissed
Tariq Ahmad Kakru Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0096
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 31 of 37
High Courts18 Feb 2021Dismissed
Syed Bashir Ahmad Naushad Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0095
Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Dismissed
Syed Masood Ahmad Andrabi Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0094
Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Disposed Of
Union Territory Of J&K And Others Vs Sumeera Jan And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0093
High Courts18 Feb 2021Allowed
Farooq Ahmad Sofi And Ors Vs Union Of India And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0090
Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Allowed
Suraya Jabeen Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0089
High Courts18 Feb 2021Dismissed
Anayatullah Rather Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0088
Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Disposed Of
Mudasir Bashir Vs Government Of J&K And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0087
Jammu And Kashmir Public Service Commission (Business And Procedure) Rules, 1980 — Rule 51AConstitution Of India, 1950 — Article 14
High Courts18 Feb 2021Disposed Of
Mohammad Iqbal Hafiz Vs State Of J&K And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0086
Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)
High Courts18 Feb 2021Disposed Of
Court On Its Own Motion Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0032
High Courts18 Feb 2021Allowed
Mohd Aijaz Vs Sajad Ahmad Dar And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0031
Code Of Criminal Procedure, 1973 — Section 156, 156(3), 173, 200, 202, 203, 204Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 379
High Courts18 Feb 2021Dismissed
State Of J&K And Ors Vs Nissar Ahmad Kumar
Jammu And Kashmir High Court · (2021) 02 J&K CK 0030
High Courts16 Feb 2021Dismissed
Bashir Ahmad Wani And Ors Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0085
High Courts16 Feb 2021Disposed Of
M/S Hotel Hill Star Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0084
High Courts16 Feb 2021Disposed Of
M/S Marshal Traders Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0083
High Courts16 Feb 2021Disposed Of
Nil Kanth Kaw And Others Vs Ut Of Jk And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0082
High Courts16 Feb 2021Dismissed
Reyaz Ahmad Khan Vs Director, Anti-Corruption Bureau And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0081
Code Of Criminal Procedure, 1973 — Section 482Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B
High Courts15 Feb 2021Allowed
Javaid Ahmad Munshi Vs Ut Of J&K And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0080
Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 22(5)
High Courts12 Feb 2021Disposed Of
Muthira Altaf And Anr Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0079
High Courts12 Feb 2021Disposed Of
Bilal Ahmad Dar And Anr Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0078