High Courts27 Apr 2017Disposed Of
Ateeqa Begum, & Anr. Vs State of J&K, & Ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0012
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2017
215 judgments · page 7 of 11
High Courts27 Apr 2017Disposed Of
Mohammad Maqbool Dar & Ors Vs State of J&K & Ors
Jammu And Kashmir High Court · (2017) 04 J&K CK 0011
High Courts27 Apr 2017Disposed Of
Ali Mohammad Wani Vs State of J&K &Anr.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0010
High Courts27 Apr 2017Disposed Of
Nusrat Bashir Vs State & Ors
Jammu And Kashmir High Court · (2017) 04 J&K CK 0007
High Courts27 Apr 2017
Shahid Ahmad Bhat Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0004
High Courts26 Apr 2017Allowed
Khyber Cement Pvt. Ltd. Vs Commissioner of Income Tax & Ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0006
Income Tax Act, 1961, Section 80IB, Section 80IB, Section 80IB, Section 80IB, Section 80IC, Section 80
High Courts21 Apr 2017Disposed Of
Ghulam Mohammad Dar Vs State & Ors
Jammu And Kashmir High Court · (2017) 04 J&K CK 0009
High Courts20 Apr 2017Allowed
Abdul Majid Wani Vs State of J & K
Jammu And Kashmir High Court · (2017) LIC 1949
Constitution of Jammu and Kashmir, 1956 - Section 124Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
High Courts20 Apr 2017Disposed Of
Mr. Thinles Dorjay Vs State of J&K & Ors
Jammu And Kashmir High Court · (2017) 04 J&K CK 0008
High Courts20 Apr 2017Disposed Of
Abdul Hamid Shiekh and Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0005
High Courts18 Apr 2017Dismissed
Ashok Anand Vs State of J&K and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0020
High Courts17 Apr 2017Allowed
United India Insurance Co. Ltd. Vs Shoba Kumari and ors.
Jammu And Kashmir High Court · 2017 0 AAC 1511
High Courts17 Apr 2017Allowed
M/s Standard Gun Works Vs Union of India and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0014
Finance Act, 1994, Section 64, Section 64 - Extent, commencement and application - Extent, commencement and application
High Courts12 Apr 2017Dismissed
Dr. Mujtaba Waris & ors. Vs State of J&K & ors.
Jammu And Kashmir High Court · 2017 0 AIR(J&K) 98
Post Graduate Medical Education Regulations, 2000, Regulation 9
High Courts11 Apr 2017Dismissed
KRSNAA Diagnostics Pvt. Ltd. Vs State and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0016
High Courts06 Apr 2017Dismissed
Dawood Khan and Anr Vs State of J.& K.
Jammu And Kashmir High Court · 2017 0 CriLJ 3947
Code of Criminal Procedure, 1973, Section 161, Section 342, Section 540, Section 273, Section 164-A - Examination of witnesses
High Courts05 Apr 2017Allowed
Aijaz Hussain Sahaf Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0017
Jammu and Kashmir (Classification Control and Appeal) Rules, 1956, Rule 31, Rule 30(6) -Jammu and Kashmir Civil Services Regulations, 1956, - Article 226, Article 226(2)
High Courts01 Apr 2017Dismissed
Sangeeta Devi Vs State and others
Jammu And Kashmir High Court · 2017 0 LabIC 3141
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts31 Mar 2017
Zahoor Ahmad Dar Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0030
Constitution of India, Article 21, Article 22(5), Article 22(3)(b) - Amendment of the Schedule - Protection against arrest and detention in certain cases - Protection against
High Courts22 Mar 2017Disposed Of
Shakeel Ahmad Bhat Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0029
Constitution of India, Article 21, Article 22 - Amendment of the Schedule - Protection against arrest and detention in certain cases