High Courts19 Oct 2006
Mohammad Nasir Khan Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 610
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 3 of 11
High Courts19 Oct 2006Dismissed
Manzoor Ahmed Beigh Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 588
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 9(a)
High Courts19 Oct 2006Allowed
Hardesh Kumar Singh and Another Vs Kamal Auto Body Industries
Jammu And Kashmir High Court · (2007) 1 JKJ 215
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts11 Oct 2006Allowed
Mohammad Subhan and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 529
Land Acquisition Act, 1894 — Section 18, 31
High Courts07 Oct 2006Allowed
Puri Sons Engineers Pvt. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 122
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226
High Courts07 Oct 2006
Mohini Devi Vs Suresh Kumar and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 470
Civil Procedure Code, 1908 (CPC) — Section 107Transfer of Property Act, 1882 — Section 122
High Courts01 Oct 2006
K.C.Sharma Vs State of J&K and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 908 : (2006) 2 SriLJ 750
Civil Services Regulations, 1956 — Article 200
High Courts21 Sept 2006
Javaid Iqbal Balwan and Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 533
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 14, 16Constitution of Jammu and Kashmir, 1956 — Section 133
High Courts19 Sept 2006Allowed
Ex. Hav. Govind Ram Vs Union of India (UOI)
Jammu And Kashmir High Court · (2008) 2 JKJ 675
High Courts18 Sept 2006
Union of India and Anr. Vs Farman Ali and Anr.
Jammu And Kashmir High Court · (2006) 3 JKJ 322
Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988 — Section 10
High Courts18 Sept 2006Dismissed
Hoshnak Vs J and K Spl. Tribunal and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 422
Constitution of India, 1950 — Article 226
High Courts18 Sept 2006Allowed
Parveen Manhas Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 630 : (2008) 2 SLJ 251
Constitution of India, 1950 — Article 126
High Courts15 Sept 2006
State of Jammu & Kashmir and Another Vs Khurshid Ahmad Bhat
Jammu And Kashmir High Court · (2008) 1 JKJ 416
Constitution of India, 1950 — Article 14, 16, 309
High Courts12 Sept 2006
Ghulam Mohammad Khan & Ors. Vs Ali Mohammad Lorihanji & Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 273 : (2007) SriLJ 28
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 17, 115
High Courts12 Sept 2006Dismissed
Raj Kumar Vs State
Jammu And Kashmir High Court · (2007) CriLJ 2348
Criminal Procedure Code, 1973 (CrPC) — Section 164, 242, 263, 342, 364
High Courts08 Sept 2006
Gana Koul and son and Others Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 311 : (2006) 2 SriLJ 622
Constitution of India, 1950 — Article 14, 226, 300
High Courts07 Sept 2006
Rama Arora Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 405
Restraint on Distress Sales Act, 1997 — Section 4, 5
High Courts30 Aug 2006Dismissed
New India Assurance Co. Ltd. Vs Hardeep Singh
Jammu And Kashmir High Court · (2007) 1 JKJ 447
Motor Vehicles Act, 1988 — Section 149, 15
High Courts04 Aug 2006
Mohammad Abbas Lone Vs State of J & K
Jammu And Kashmir High Court · (2006) 3 JKJ 234 : (2006) 2 SriLJ 639
Constitution of India, 1950 — Article 16, 226
High Courts31 Jul 2006
Hilal Rashid Wagay Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2007) 1 JKJ 20
Constitution of India, 1950 — Article 22