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Jammu And Kashmir High Court judgments, 2005

262 judgments · page 4 of 14

High Courts13 Oct 2005

Mohd Ashraf Vs State

Jammu And Kashmir High Court · (2006) 2 JKJ 47

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(4), 439Jammu and Kashmir Criminal Procedure Code, 1989 — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 36(1), 36A
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High Courts07 Oct 2005Dismissed

Rasheeda Akthar Vs State

Jammu And Kashmir High Court · (2006) 2 JKJ 384

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of Jammu and Kashmir, 1956 — Article 226Jammu and Kashmir Land Revenue Act, 1996 — Section 15, 24, 25, 26, 27
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High Courts30 Sept 2005

Bhupinder Singh Vs Harbhajan Singh

Jammu And Kashmir High Court · (2006) 1 JKJ 23

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 439(4)Ranbir Penal Code, 1989 — Section 161, 279, 307, 323, 337
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High Courts28 Sept 2005Allowed

State Vs Ram Rattan

Jammu And Kashmir High Court · (2006) 1 JKJ 130

Criminal Procedure Code, 1973 (CrPC) — Section 133, 161, 173, 251, 252Land Revenue Act — Section 133Ranbir Penal Code, 1989 — Section 147, 188, 447, 447A
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High Courts28 Sept 2005

State Vs Roshan Lal

Jammu And Kashmir High Court · (2005) JKJ 591 Supp : (2005) JKJ 601 Supp

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 432Ranbir Penal Code, 1989 — Section 510
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High Courts28 Sept 2005

State Vs Raju

Jammu And Kashmir High Court · (2005) JKJ 429 Supp : (2006) 2 SriLJ 568

Jammu and Kashmir Childrens Court Act, 1946 — Section 5Jammu and Kashmir Juvenile Justice Act, 1997 — Section 5
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High Courts19 Sept 2005Dismissed

Bindroo Vs Badri Nath

Jammu And Kashmir High Court · AIR 2006 J&K 36 : (2006) 1 JKJ 28

Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, 100, 104
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High Courts19 Sept 2005Dismissed

Sham Dass Vs Vidya Devi

Jammu And Kashmir High Court · (2006) 1 JKJ 143

Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 2, 100, 100(4), 101Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(1), 12(3), 14
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