COURT ARCHIVE
230 judgments · page 6 of 12
Jammu And Kashmir High Court · AIR 2005 J&K 11 : (2005) 1 JKJ 91
Jammu And Kashmir High Court · (2005) 2 JKJ 155
Jammu And Kashmir High Court · (2005) 2 JKJ 246
Jammu And Kashmir High Court · (2010) 4 JKJ 313
Jammu And Kashmir High Court · (2010) 4 JKJ 418
Jammu And Kashmir High Court · (2005) 2 JKJ 583 : (2005) 2 LLJ 1059
Jammu And Kashmir High Court · (2004) 3 JKJ 376
Jammu And Kashmir High Court · AIR 2005 J&K 45 : (2004) 3 JKJ 443
Jammu And Kashmir High Court · (2004) 2 JKJ 565
Jammu And Kashmir High Court · (2004) CriLJ 4341 : (2005) 2 DMC 607 : (2005) 2 JKJ 140 : (2005) 1 RCR(Criminal) 546
Jammu And Kashmir High Court · (2004) CriLJ 4139 : (2005) 2 JKJ 71
Jammu And Kashmir High Court · (2004) 3 JKJ 606
Jammu And Kashmir High Court · (2004) 3 JKJ 613
Jammu And Kashmir High Court · (2005) CriLJ 864 : (2010) 4 JKJ 267
Jammu And Kashmir High Court · (2004) 2 JKJ 305
Jammu And Kashmir High Court · (2004) 2 JKJ 543 : (2005) 3 SLJ 321
Jammu And Kashmir High Court · (2004) 2 JKJ 554
Jammu And Kashmir High Court · (2004) 2 JKJ 340
Jammu And Kashmir High Court · (2004) 2 JKJ 540
Jammu And Kashmir High Court · (2004) 3 JKJ 636