High Courts11 Oct 2004Dismissed
Union of India (UOI) and Others Vs Amit Mahajan and Others
Jammu And Kashmir High Court · (2004) 3 JKJ 594
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2004
230 judgments · page 3 of 12
High Courts11 Oct 2004
Commissioner of Income Tax Vs R.B. Jodha Mal, Bishan Lal
Jammu And Kashmir High Court · (2005) 142 TAXMAN 310
Income Tax Act, 1961 — Section 256, 32AB, 80, 80E, 80HH
High Courts11 Oct 2004
Commissioner of Income Tax Vs R.B. Jodha Mal Bishan Lal
Jammu And Kashmir High Court · (2006) 202 CTR 289 : (2006) 1 JKJ 236
Income Tax Act, 1961 — Section 256(1), 29, 30, 31, 32
High Courts08 Oct 2004
Sher Singh alias Shera Vs State of J & K
Jammu And Kashmir High Court · (2005) JKJ 58 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts06 Oct 2004
National Insurance Company Vs Shah Mali and other connected petitions
Jammu And Kashmir High Court · (2005) 2 SriLJ 580 : (2005) SriLJ 580
Motor Vehicles Act, 1988 — Section 3
High Courts06 Oct 2004
Raj Kumar Raman Dev Singh & Ors. Vs Union of India and Another
Jammu And Kashmir High Court · (2005) 2 JKJ 246
Land Acquisition Act, 1990 — Section 23, 28, 35
High Courts04 Oct 2004Dismissed
Sushil Dhar and Another Vs State
Jammu And Kashmir High Court · (2005) 3 JKJ 482
Criminal Procedure Code, 1973 (CrPC) — Section 161, 561ANegotiable Instruments Act, 1881 (NI) — Section 138, 141Ranbir Penal Code, 1989 — Section 120B, 406, 420
High Courts30 Sept 2004
Upkar Transport Company and Anr. Vs Birla Typres Gandhi Nagar, Jammu
Jammu And Kashmir High Court · (2005) JKJ 87 Supp
Jammu and Kashmir Consumer Protection Act, 1987 — Section 12
High Courts30 Sept 2004Dismissed
Falail Singh Vs State and Others
Jammu And Kashmir High Court · (2005) 1 JKJ 364
Constitution of India, 1950 — Article 14, 16, 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts30 Sept 2004Dismissed
Union of India (UOI) and Another Vs Shri Bharat Bhushan Shri Bharat Bhushan Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (2005) 2 JKJ 282
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Sept 2004
Madan Lal Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2005) 2 JKJ 255
Constitution of India, 1950 — Article 22Jammu and Kashmir Public Safety Act, 1978 — Section 14, 8Ranbir Penal Code, 1989 — Section 211, 342, 382, 392, 420
High Courts30 Sept 2004Dismissed
Nanak Chand Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2005) 2 JKJ 266
High Courts29 Sept 2004Allowed
Ali Mohd Wani Vs Qazi Abdul Rashid
Jammu And Kashmir High Court · (2005) 1 JKJ 206
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 12(4)
High Courts29 Sept 2004
Sumeet Mahajan Vs State and Others
Jammu And Kashmir High Court · (2005) 3 JKJ 472
High Courts28 Sept 2004Allowed
Altaf Hussain Mir Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2005) 1 JKJ 224
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 14, 15, 8
High Courts24 Sept 2004
Sandeep Singh and Others Vs University of Jammu and Others
Jammu And Kashmir High Court · (2005) 3 JKJ 452
Jammu and Kashmir Universities Act, 1969 — Section 13, 5
High Courts23 Sept 2004Dismissed
Mohammad Farooq and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2005) 1 JKJ 192
Constitution of Jammu and Kashmir, 1956 — Article 311Jammu and Kashmir Government Employees (Conduct) Rules, 1971 — Rule 5(1), 6
High Courts22 Sept 2004Dismissed
Ajit Kumar Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2004) 3 JKJ 247
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 438Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 120B, 161, 5(2)
High Courts17 Sept 2004Dismissed
S. Naseeb Singh Vs State and Others
Jammu And Kashmir High Court · (2005) 2 JKJ 97
Constitution of India, 1950 — Article 14, 31Land Acquisition Act, 1894 — Section 16
High Courts17 Sept 2004Allowed
Zahoor Ahmed Shah Vs State and Others
Jammu And Kashmir High Court · (2005) 2 JKJ 121
Constitution of India, 1950 — Article 311Police Rules — Rule 187