High Courts02 May 2000
Sheikh Mohd.Saleem Vs Sher-i-Kashmir Institute of Medical Sciences
Jammu And Kashmir High Court · (2000) 3 SCT 299
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2000
188 judgments · page 8 of 10
High Courts28 Apr 2000Dismissed
Mohd. Khan and Cate Hujam Vs State
Jammu And Kashmir High Court · (2001) CriLJ 3206
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 42, 50, 54
High Courts28 Apr 2000
Manoj Kumar Vs State
Jammu And Kashmir High Court · (2001) CriLJ 3270
Ranbir Penal Code, 1989 — Section 149, 201, 376
High Courts27 Apr 2000
The Commissioner of Income Tax Vs Devans Modern Breweries Ltd.
Jammu And Kashmir High Court · (2001) 114 TAXMAN 453
Income Tax Act, 1961 — Section 32A
High Courts25 Apr 2000Dismissed
Rajinder Kaul Vs United Insurance Co. Ltd., Madras and Another
Jammu And Kashmir High Court · AIR 2000 J&K 112
Jammu and Kashmir Consumer Protection Act, 1987 — Section 3, 6
High Courts18 Apr 2000Allowed
Mohd. Ramzan Lone Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 4 JKJ 239
Constitution of Jammu and Kashmir, 1956 — Section 126(2)(b)
High Courts18 Apr 2000
Mohammad Amin Alia Vs State of J & K
Jammu And Kashmir High Court · (2000) SriLJ 523 : (2000) 2 SriLJ 523
Constitution of India, 1950 — Article 22(5), 226
High Courts07 Apr 2000
Accounts Officer State Life Insurance Vs B.N.Dhar
Jammu And Kashmir High Court · (2000) 2 SriLJ 559
Jammu and Kashmir Consumer Protection Act, 1987 — Section 2(c)
High Courts07 Apr 2000
Surinder Paul Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2002) 1 SCT 32
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 30, 33
High Courts06 Apr 2000
Vijay Singh Vs State of J & K
Jammu And Kashmir High Court · (2000) SriLJ 410 : (2000) 2 SriLJ 410
Constitution of India, 1950 — Article 14
High Courts04 Apr 2000
Makhan Lal Raina Vs J & K SRTC and Others
Jammu And Kashmir High Court · (2001) KashLJ 345
Constitution of India, 1950 — Article 226
High Courts30 Mar 2000
Ashok Kumar Vs Sunita Devi
Jammu And Kashmir High Court · (2000) 2 SriLJ 533 : (2000) SriLJ 533
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 12, 13
High Courts30 Mar 2000Allowed
Mohd. Yousuf Rather Vs State of J. and K.
Jammu And Kashmir High Court · (2001) CriLJ 1569
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts28 Mar 2000Dismissed
Om Parkash Vs Administrator Jammu Municipality and Another
Jammu And Kashmir High Court · AIR 2001 J&K 77
Constitution of India, 1950 — Article 14Jammu and Kashmir Development Act, 1970 — Section 54
High Courts11 Mar 2000
Sardar Mohammad Vs Member, J&K Special Tribunal and Others
Jammu And Kashmir High Court · (2001) KashLJ 176
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 2(9), 4, 8
High Courts08 Mar 2000
Welfare Committee of Parents of Sainik School Nagrota & Ors. Vs Union of India & Ors.
Jammu And Kashmir High Court · (2000) KashLJ 404 : (2003) 3 SCT 280
Constitution of India, 1950 — Article 14, 19, 226
High Courts07 Mar 2000
Nissar Ahmad Mir Vs State of J & K
Jammu And Kashmir High Court · (2000) 2 SriLJ 542
Constitution of India, 1950 — Article 22(5)
High Courts07 Mar 2000Dismissed
Ghulam-ud-Din Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2001) 1 LLJ 952
High Courts07 Mar 2000
Bashir Ahmad Bhat Vs State of J. and K. and Another
Jammu And Kashmir High Court · (2001) CriLJ 1600
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts03 Mar 2000Allowed
Hindustan Transport Service Vs National Insurance Co. Ltd. and Others
Jammu And Kashmir High Court · AIR 2001 J&K 44
Jammu and Kashmir Consumer Protection Act, 1987 — Section 15, 2, 9