High Courts24 May 2000
Abdul Khaliq Malik Vs State and Others
Jammu And Kashmir High Court · (2001) 1 LLJ 845
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2000
188 judgments · page 7 of 10
High Courts24 May 2000
Mohinder Singh & 11 others Vs State of J&K and 2 Others
Jammu And Kashmir High Court · (2002) 1 SCT 43 : (2000) 1 SriLJ 199 : (2000) SriLJ 199
Constitution of India, 1950 — Article 14, 16Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts22 May 2000Dismissed
Ab. Hamid Dar Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2001) 1 LLJ 555
High Courts22 May 2000
Mohammad Akbar Mir Vs Chief Engineer
Jammu And Kashmir High Court · (2000) 3 SCT 1025 : (2000) SriLJ 485 : (2000) 2 SriLJ 485
High Courts17 May 2000
Mubark Ahmad Khan Vs State of J & K
Jammu And Kashmir High Court · (2000) 2 SriLJ 446
High Courts16 May 2000Allowed
Abdul Rashid Malla Vs State and Another
Jammu And Kashmir High Court · (2000) CriLJ 4333
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 22, 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts15 May 2000Dismissed
Nazir Ahmad Bhat Vs Mst. Jawahira
Jammu And Kashmir High Court · (2001) CriLJ 588 : (2001) 3 RCR(Criminal) 286
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 100, 561A, 97Ranbir Penal Code, 1989 — Section 304, 317, 323, 339, 340
High Courts12 May 2000Dismissed
Parshotam Lal and Others Vs State
Jammu And Kashmir High Court · (2001) CriLJ 3378
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 183, 190, 293Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 29, 42, 50
High Courts12 May 2000Allowed
Bansi Lal Vs State of J. and K.
Jammu And Kashmir High Court · (2001) CriLJ 3267
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts11 May 2000Allowed
Wildlife Protection Society of India Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2003) 2 JKJ 598
Constitution of India, 1950 — Article 254, 256, 356Jammu and Kashmir Wild Life Protection Act, 1978 — Section 43
High Courts09 May 2000
Commissioner of Income Tax, Amritsar Vs Paris Dry Cleaners, Srinagar
Jammu And Kashmir High Court · (2001) JKLR 311 : (2001) KashLJ 13 : (2000) SriLJ 278
Income Tax Act, 1961 — Section 264(g)
High Courts09 May 2000
The Commissioner of Income Tax Vs Paris Dry Cleaners, Srinagar
Jammu And Kashmir High Court · (2000) 05 J&K CK 0023
Income Tax Act, 1961 — Section 184(4), 185(1), 246
High Courts08 May 2000
Aslam Mohiuddin Vs State of J & K
Jammu And Kashmir High Court · (2000) 3 SCT 1023 : (2000) 2 SriLJ 480
Constitution of India, 1950 — Article 14, 16, 320Constitution of Jammu and Kashmir, 1956 — Section 133
High Courts08 May 2000
Abhineet Sayal Vs State
Jammu And Kashmir High Court · (2001) 4 SCT 1118
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103Drugs and Cosmetics Rules, 1945 — Rule 122G
High Courts08 May 2000Dismissed
Abdul Aziz Sheikh and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · AIR 2000 J&K 113
Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts08 May 2000Dismissed
C.J.M. Doda Vs Memo
Jammu And Kashmir High Court · (2001) CriLJ 10
Criminal Procedure Code, 1973 (CrPC) — Section 14, 177, 5(2)Motor Vehicles Act, 1939 — Section 132
High Courts06 May 2000Allowed
Sher Khan Vs Abdul Muhammad Khan and Others
Jammu And Kashmir High Court · (2000) CriLJ 3741
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 107, 117(6)
High Courts06 May 2000Dismissed
Imitiaz Ahmad Pacholl Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2000) CriLJ 4107
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 498Ranbir Penal Code, 1989 — Section 120B, 302, 34
High Courts03 May 2000
J & K Industries Ltd Vs Muhammad Amin
Jammu And Kashmir High Court · (2000) SriLJ 628 : (2000) 2 SriLJ 628
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 2, Order 39 Rule 3
High Courts03 May 2000
Mohd.Sidiq Bagoo Vs State of J & K
Jammu And Kashmir High Court · (2000) SriLJ 610 : (2000) 2 SriLJ 610