High Courts07 Sept 2011Dismissed
Devender Dutt and Another Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0289
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 979 of 1,570
High Courts07 Sept 2011Dismissed
Prem Singh Vs S.K. Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0251
High Courts07 Sept 2011Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 342, 376
High Courts07 Sept 2011
Anil Kumar Mahajan Vs Dhempha Ram and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts07 Sept 2011
Kailash Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0188
High Courts07 Sept 2011
Rakesh Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0090
High Courts07 Sept 2011
Sita Ram Kalta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0089
High Courts07 Sept 2011
Mukesh Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0088
High Courts07 Sept 2011
Chhering Dorge and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0087
High Courts07 Sept 2011
Mani Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0086
High Courts07 Sept 2011
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0085
High Courts07 Sept 2011
Surender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0084
High Courts07 Sept 2011
Bhagi Rath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0082
High Courts07 Sept 2011
Amar Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0074
High Courts07 Sept 2011Dismissed
Arjun Singh Vs Pawan Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0047
High Courts07 Sept 2011Dismissed
H.P. State Industrial Development Corporation Ltd. Vs Satish Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0046
High Courts07 Sept 2011Dismissed
United India Insurance Company Limited Vs Sarojit Naik and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0008
High Courts06 Sept 2011Allowed
Trisis Corporation Vs Vipin Kumar and Another
High Court Of Himachal Pradesh · (2013) ACJ 863
Employees State Insurance Act, 1948 — Section 53, 61
High Courts06 Sept 2011
Mani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0326
High Courts06 Sept 2011
Yogesh Kaundal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0063