High Courts06 Sept 2011Dismissed
Shri Saran Dass Vs Smt. Chinta Mani and Others
High Court Of Himachal Pradesh · AIR 2012 HP 27 : (2012) 1 ShimLC 281
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 115, 151, 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 980 of 1,570
High Courts05 Sept 2011
Sanjeev Kumar Kalta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0327
High Courts05 Sept 2011Dismissed
Smt. Jug Devi Vs Shri Gandharav Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0265
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Sept 2011
Tara Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 378, 379, 447
High Courts05 Sept 2011Dismissed
State of H.P. Vs Meet Singh Sodhi and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts05 Sept 2011Allowed
Rahul Kapoor Vs State of H.P
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 170, 292, 34, 509
High Courts05 Sept 2011Dismissed
Sangat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 218, 409, 420, 467, 468
High Courts03 Sept 2011
Shweta Dhingra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0059
High Courts02 Sept 2011Allowed
Major Vivek Gupta Vs Smt. Parvati Devi and Others United India Insurance Company Vs Major Vivek Gupta and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0328
Motor Vehicles Act, 1988 — Section 147, 158(6), 166, 166(4), 168Penal Code, 1860 (IPC) — Section 279, 336
High Courts02 Sept 2011
Urmil Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0323
High Courts02 Sept 2011Dismissed
Shyam Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0321
High Courts02 Sept 2011
Onkar Chand Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0318
High Courts02 Sept 2011
Bharat Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0275
High Courts02 Sept 2011
Om Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0273
High Courts02 Sept 2011Dismissed
P.C. Dharoch Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0272
High Courts02 Sept 2011Dismissed
Balbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0271
High Courts02 Sept 2011
The State of H.P. and Others Vs Chuhru Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0270
High Courts02 Sept 2011Allowed
H.P. State Electricity Board Vs Sudesh Kumari Sharma and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0268
High Courts02 Sept 2011Dismissed
Mehar Singh and Another Vs Piar Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0264
High Courts02 Sept 2011
Chander Vijay and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0261