High Courts08 Sept 2011Allowed
Smt. Sheela Devi Vs H.R.T.C.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0006
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 978 of 1,570
High Courts07 Sept 2011
United India Insurance Company Ltd. Vs Smt. Guddi Devi and Others Smt. Guddi Devi and Others Vs Jawahar Lal and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0342
Motor Vehicles Act, 1988 — Section 166
High Courts07 Sept 2011Allowed
Asia Resorts Ltd. Vs Commissioner Income Tax (Central)
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 136, 137, 145, 26, 32Income Tax Act, 1961 — Section 120, 129, 144A, 253(1), 254(2)
High Courts07 Sept 2011Dismissed
Teja Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376
High Courts07 Sept 2011Dismissed
Mohammad Ajmal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0339
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 147, 149, 307, 323
High Courts07 Sept 2011Allowed
Jagdish Chand Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 448, 467, 468
High Courts07 Sept 2011Allowed
Anant Ram Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0337
Constitution of India, 1950 — Article 309
High Courts07 Sept 2011
S.D. Bharwal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0336
Central Civil Services (Pension) Rules, 1972 — Rule 68, 69(1)Constitution of India, 1950 — Article 226
High Courts07 Sept 2011Dismissed
Kamaljeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0335
High Courts07 Sept 2011
Padam Singh Vs H.P.S.E.B and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0332
High Courts07 Sept 2011
Sheela Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0330
High Courts07 Sept 2011
Poonam Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0309
High Courts07 Sept 2011Dismissed
J.K. Duggal and Others Vs Harish Kumar Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0307
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts07 Sept 2011Dismissed
Deep Ram Chauhan and Others Vs M.P. Sood
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0306
High Courts07 Sept 2011
Devinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0302
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts07 Sept 2011Dismissed
State of Himachal Pradesh Vs Hari Chand and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0298
Penal Code, 1860 (IPC) — Section 120B, 170, 420, 467, 468
High Courts07 Sept 2011Dismissed
Bidhi Chand and Another Vs Kanshi Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0297
Constitution of India, 1950 — Article 227
High Courts07 Sept 2011Dismissed
State of H.P. Vs Lakhvinder Singh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0296
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Sept 2011
Krishan Kumar Suman Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0292
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts07 Sept 2011Dismissed
Yaqub Beg and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0291
Constitution of India, 1950 — Article 227