High Courts08 Sept 2011Dismissed
Ramesh Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0348
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 977 of 1,570
High Courts08 Sept 2011
Sandeep Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0312
High Courts08 Sept 2011
Deepraj and Another Vs National Institute of Technology
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0308
High Courts08 Sept 2011Dismissed
Ishwar Dass Vs Shri S. Roy and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0305
High Courts08 Sept 2011Allowed
Jagjit Lal Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Sept 2011Dismissed
State of H.P. Vs Onkar Kapil and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0300
Penal Code, 1860 (IPC) — Section 506, 509Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts08 Sept 2011Dismissed
Sheela Chandel Vs Champa Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 447, 506
High Courts08 Sept 2011Dismissed
Avinash Kumar and Others Vs Arvind Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0290
High Courts08 Sept 2011Dismissed
Lal Dass and Others Vs Bali Ram and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0249
High Courts08 Sept 2011
Rakesh Kapoor Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Sept 2011Dismissed
Excise and Taxation Commissioner Vs Superior Carbonate and Chemicals
High Court Of Himachal Pradesh · (2012) 50 VST 312
Himachal Pradesh General Sales Tax Act, 1968 — Section 30(4), 31(1), 33(1), 8(2A)Limitation Act, 1963 — Section 5
High Courts08 Sept 2011Dismissed
Khiyali Ram and Others Vs Gita Ram and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0198
High Courts08 Sept 2011Allowed
Dula Ram Vs Dassi Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0183
High Courts08 Sept 2011
Shrishta Devi and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0136
High Courts08 Sept 2011
Shri Surinder Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0133
High Courts08 Sept 2011
Yashwant Singh Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0131
High Courts08 Sept 2011
Amrit Lal Thakur and Others Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0051
High Courts08 Sept 2011Dismissed
Sunder Singh Vs Prem Chand
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0049
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100
High Courts08 Sept 2011
Mehar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0013
High Courts08 Sept 2011
United India Insurance Company Limited Vs Smt. Sushma Devi and Others
High Court Of Himachal Pradesh · (2012) 1 TAC 276