High Courts13 Sept 2011Dismissed
Ram Swaroop Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0003
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 975 of 1,570
High Courts12 Sept 2011
Ratti Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0334
High Courts12 Sept 2011
Guru Ravi Dass Trust and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0311
High Courts12 Sept 2011Dismissed
Praveen Kumar Moudgil Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0310
High Courts12 Sept 2011
Surinder Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0286
High Courts12 Sept 2011
Rakesh Kumar Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0285
High Courts12 Sept 2011
Pyar Chand Sharma Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0284
High Courts12 Sept 2011Allowed
Dev Raj Vs Piar Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0252
High Courts12 Sept 2011
M.L. Gupta and Associates Vs H.P. Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0250
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14, 16, 16(2)Civil Procedure Code Amendment Act, 1999 — Section 115Constitution of India, 1950 — Article 12, 136, 136(1), 226, 227
High Courts12 Sept 2011Allowed
Sh. Sarb Singh Pathania Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0193
Central Civil Services (Leave) Rules, 1972 — Rule 2, 39(2)Central Civil Services (Pension) Rules, 1972 — Rule 39(2), 50, 68Constitution of India, 1950 — Article 311, 311(1)
High Courts12 Sept 2011
Master Yovan Soni Vs H.P. Board of School Education and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0130
High Courts12 Sept 2011
Garja Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0128
High Courts12 Sept 2011
Naresh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0127
High Courts12 Sept 2011
Chandu Ram Vs H.P.T.D.C.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0126
High Courts12 Sept 2011
Kuldeep and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0110
High Courts12 Sept 2011
Joginder Singh Vs Dr. Y. S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0108
High Courts12 Sept 2011Allowed
Raj Kumar Vs Mahindra and Mahindra Financial Services Ltd. Mahindra and Mahindra Financial Services Ltd. Vs Raj Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0107
High Courts12 Sept 2011
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0103
High Courts12 Sept 2011
Savitri Devi Vs Rattani Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts12 Sept 2011
Keshav Attri and Others Vs Surendera
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0077
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1