High Courts14 Sept 2011Dismissed
State of H.P. Vs Bir Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 974 of 1,570
High Courts14 Sept 2011Dismissed
Oriental Insurance Company Ltd. Vs Prem Parsad Bhushal and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0101
High Courts14 Sept 2011
Virender Singh Vs Narender Chauhan and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0081
High Courts14 Sept 2011Allowed
Tek Chand and Others Vs Jai Nand Sharma and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0079
High Courts14 Sept 2011Allowed
Vijay Pal and Others Vs Babita Dubey
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0078
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts14 Sept 2011
Parbal Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0076
Constitution of India, 1950 — Article 227
High Courts14 Sept 2011
State of H.P. Vs Umardeen
High Court Of Himachal Pradesh · (2012) 1 Crimes 238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts14 Sept 2011Dismissed
State of Himachal Pradesh Vs Rajinder Alias Raju and Another
High Court Of Himachal Pradesh · (2012) 1 ShimLC 258
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114
High Courts14 Sept 2011
Jai Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 91
Constitution of India, 1950 — Article 300A
High Courts14 Sept 2011Dismissed
Hukam Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0002
High Courts14 Sept 2011
Satya Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0001
High Courts13 Sept 2011Dismissed
Parma Nand and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0345
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 151
High Courts13 Sept 2011
Brij Kumar Sharma Vs The Chairman, H.P. Housing Board and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0195
Constitution of India, 1950 — Article 227
High Courts13 Sept 2011
Aleo Manali Hydro Power Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0194
Constitution of India, 1950 — Article 14, 162, 166, 166(1), 299General Clauses Act, 1897 — Section 23, 23(1), 23(5)Himachal Pradesh General Clauses Act, 1968 — Section 22
High Courts13 Sept 2011Allowed
Oriental Insurance Company Ltd. Vs Dayal Singh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0192
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 2, 2(14), 3
High Courts13 Sept 2011
Indra Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0129
High Courts13 Sept 2011Dismissed
Rajinder Prasad Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0125
High Courts13 Sept 2011
Yash Paul Vs Sate of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0109
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 18
High Courts13 Sept 2011Dismissed
State of H.P. Vs Mehar Chand
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 154, 302, 313Penal Code, 1860 (IPC) — Section 378(3)
High Courts13 Sept 2011
Joginder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0102