High Courts15 Sept 2011
Geeta Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0142
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 973 of 1,570
High Courts15 Sept 2011Allowed
Shri K.C. Aggarwal Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0124
Fundamental Rules — Rule 22C
High Courts15 Sept 2011
Sumna Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0121
High Courts15 Sept 2011Allowed
Rajesh Chauhan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0120
High Courts15 Sept 2011
Rukmani Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0119
High Courts15 Sept 2011
Vinod Kumar Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0116
High Courts15 Sept 2011
Sital Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0115
Central Civil Services (Pension) Rules, 1972 — Rule 14, 14(1)
High Courts15 Sept 2011Dismissed
Ashwani Kumar Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0114
High Courts15 Sept 2011Allowed
Andeep Rana and Others Vs H.P. Subordinate Services Selection Board
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0112
Constitution of India, 1950 — Article 14
High Courts15 Sept 2011Dismissed
Om Parkash and Others Vs Kamlesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0111
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Sept 2011Dismissed
Jagtu @ Jagat Ram Vs Ruldu and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 418
Evidence Act, 1872 — Section 65, 66Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts15 Sept 2011
IFFCO Tokio General Insurance Company Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2012) ACJ 1105 : (2011) 3 ShimLC 263
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 159(6), 166(4), 170
High Courts15 Sept 2011Dismissed
Mani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0033
High Courts15 Sept 2011
Sheela Chandel and others Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0031
High Courts15 Sept 2011
Vijay Kaundal Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0027
High Courts15 Sept 2011
Kishori Lall and others Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0026
High Courts15 Sept 2011
Bhim Bahadur Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0024
High Courts15 Sept 2011Allowed
Shri Sarb Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0020
Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(1), 19(2)
High Courts14 Sept 2011
Raju Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0287
High Courts14 Sept 2011Allowed
Kanchan Devi Vs Kuldip Singh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13